High Courts06 Feb 2013
M/s. K.C.B. Poddar Vs Indian Oil Corporation Ltd. and Others
Gauhati High Court · AIR 2013 Guw 82 : (2013) 2 GLD 460 : (2013) 2 GLT 855
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 31 of 35
High Courts06 Feb 2013Disposed Off
C. Lawbei Vs Mara Autonomous District Council and Another
Gauhati High Court · (2014) 1 ARBLR 474
High Courts06 Feb 2013
Sri Rabin Sharma, S/o Late Babuli Sharma, Chiratia Gaon, P.S. Pulibor, District - Jorhat Vs State of Assam
Gauhati High Court · (2013) 02 GAU CK 0043
High Courts06 Feb 2013
C. Lawbei Vs Mara Autonomous District Council and Anr.
Gauhati High Court · (2013) 3 GLR 47
Constitution of India, 1950 — Article 226, 226
High Courts06 Feb 2013
Shashanka Choudhury Vs Amal Bhattacharjee and Anr.
Gauhati High Court · (2013) 3 GLR 61
High Courts06 Feb 2013Allowed
Sri Shashanka Choudhury Vs Sri Amal Bhattacharjee and Another
Gauhati High Court · (2014) ACJ 1803 : (2013) 2 GLD 478
High Courts06 Feb 2013
National Insurance Co. Ltd. Vs Lalvawnga and Another
Gauhati High Court · (2014) 1 ACC 50 : (2013) 4 ACC 276 : (2013) 2 GLD 471 : (2013) 3 GLT 670
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173
High Courts05 Feb 2013
Ranjit Kumar Goswami Vs State of Assam and Others
Gauhati High Court · (2013) 65 VST 420
High Courts05 Feb 2013
Beda Nidhi Upadhyaya Vs Union of India and Others
Gauhati High Court · (2014) 1 GLT 612
High Courts05 Feb 2013Disposed Off
H.C. Rinmuana Vs State of Mizoram and Others
Gauhati High Court · (2013) LabIC 2834
Constitution of India, 1950 — Article 14, 16
High Courts05 Feb 2013Disposed Off
Putul Kumar Sarma Vs Dibyajyoti Sarma Pujari
Gauhati High Court · (2013) 2 GLD 528 : (2013) 3 GLT 7
Hindu Marriage Act, 1955 — Section 13
High Courts04 Feb 2013Dismissed
Ali Mia and Umrunnessa Wakf Estate Vs Abdus Salam Choudhury and The Wakf Board of Assam
Gauhati High Court · AIR 2013 Guw 65 : (2013) 3 GLT 168
Assam (temporarily Settled Areas) Tenancy Act, 1971 — Section 5Waqf Act, 1995 — Section 51, 56
High Courts04 Feb 2013Allowed
Bolin Bora Vs State of Assam
Gauhati High Court · (2013) 3 DMC 537 : (2013) 3 GLD 366 : (2013) 2 GLT 528
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 154, 311, 313Evidence Act, 1872 — Section 165
High Courts04 Feb 2013
Atul Hazarika and Another Vs State of Assam
Gauhati High Court · (2013) 4 GLT 542
High Courts04 Feb 2013
Majanu Kalia Vs State of Assam
Gauhati High Court · (2013) 2 GLD 64 : (2013) 2 GLT 613
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Feb 2013Disposed Off
Union of India and Another Vs Rabindra Ch. Das and Another
Gauhati High Court · (2013) 4 GLT 627
High Courts01 Feb 2013Dismissed
Gudulu Orang Vs State of Assam
Gauhati High Court · (2013) 2 GLT 164
Criminal Procedure Code, 1973 (CrPC) — Section 313, 329, 330Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149, 295, 302, 304, 304B
High Courts01 Feb 2013Dismissed
Rejia Khatoon (Musstt) Vs State of Assam
Gauhati High Court · (2013) 3 GLD 84 : (2013) 2 GLT 76
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149, 295, 302, 449, 84
High Courts01 Feb 2013
Mumtaz Begum (Musstt.) Vs Mazaharul Hoque @ Mukul (Md.)
Gauhati High Court · (2013) 4 GLT 901
High Courts01 Feb 2013Allowed
Abdul Khalique (Md.) Vs Union of India and Others
Gauhati High Court · (2013) 1 GLT 941
Foreigners Act, 1946 — Section 9