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Gauhati High Court judgments, 2012

1,280 judgments · page 20 of 64

High Courts08 Aug 2012

Sri Sunil Gore @ Sunil Gorh Vs The State of Assam

Gauhati High Court · (2012) CriLJ 4461 : (2013) 1 GLD 347 : (2012) 5 GLT 507

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357, 357AEvidence Act, 1872 — Section 164, 24, 25, 26Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
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High Courts08 Aug 2012Dismissed

Sri Monai Tanti Vs State of Assam

Gauhati High Court · (2012) 08 GAU CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 302, 323, 326, 427, 447
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High Courts07 Aug 2012Dismissed

Hira Maji Vs State of Assam

Gauhati High Court · (2012) 08 GAU CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302
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High Courts07 Aug 2012Allowed

Shri Alamo Lotha Vs State of Assam

Gauhati High Court · (2012) 08 GAU CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42, 55
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