High Courts13 Aug 2012Dismissed
Buildworth Pvt. Ltd. Vs Labour Court, Assam, Guwahati and Others
Gauhati High Court · (2013) 1 LLJ 96
Industrial Disputes Act, 1947 — Section 33, 33(1)(a), 33A
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 19 of 64
High Courts13 Aug 2012Dismissed
Mannan Ali (Md.) Vs State of Assam
Gauhati High Court · (2013) 3 GLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts10 Aug 2012
Chief Electoral Officer and Another Vs Chief Information Commissioner, Meghalaya Information Commission and Another
Gauhati High Court · (2013) 4 GLT 1
Constitution of India, 1950 — Article 226, 324, 329(b)Representation of the People Act, 1951 — Section 100(1), 83(1)Right to Information Act, 2005 — Section 18, 18(3), 19(1), 19(2), 2(f)
High Courts10 Aug 2012Dismissed
Pallab Das Vs Central Bureau of Investigation and Others
Gauhati High Court · (2013) 1 GLT 152
Arms Act, 1959 — Section 27, 32(1)Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136, 21, 226, 227, 32
High Courts10 Aug 2012Allowed
The Central Training Institute Civil Defence and Home Guards, Assam Panikhaiti, Guwahati-26 and The Principal, The Central Training Institute Civil Defence and Home Guards, Assam Panikhaiti, Guwahati-26 Vs National Boards Employees Union and Sri Dilip Nath
Gauhati High Court · (2012) 08 GAU CK 0080
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 74
High Courts10 Aug 2012Dismissed
Pachim Nagaon Unnayan Samity Vs Smti. Usha Rani
Gauhati High Court · (2012) 08 GAU CK 0073
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(b)Criminal Procedure Code, 1973 (CrPC) — Section 100, 96Land Acquisition Act, 1894 — Section 11
High Courts10 Aug 2012Allowed
Bhola Tanti Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 70 : (2012) 5 GLT 307
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302
High Courts10 Aug 2012
Panger Aonok Vs State of Meghalaya
Gauhati High Court · (2012) 4 GLT 1016
Prevention of Corruption Act, 1988 — Section 12, 12
High Courts10 Aug 2012Allowed
Rekha Bayan Vs Oriental Insurance Company Ltd.
Gauhati High Court · (2013) 1 ACC 750
Motor Vehicles Act, 1988 — Section 173
High Courts10 Aug 2012
Dwijendra Barman and Another Vs Principal Judge, Family Court and Others
Gauhati High Court · (2013) 3 GLT 304
Family Courts Act, 1984 — Section 23
High Courts09 Aug 2012Dismissed
Sri Tarun Barua Vs State of Assam
Gauhati High Court · (2013) 1 GLT 548
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2012
Shri Leiki Khandu (Goanbura) and Others Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2012) 08 GAU CK 0090
High Courts09 Aug 2012
Anung Welly (Gamlin) Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2012) 5 GLT 451
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 169, 170, 173Penal Code, 1860 (IPC) — Section 468, 471
High Courts09 Aug 2012Allowed
Indian Oil Corporation Ltd. Vs State of Assam and Others
Gauhati High Court · (2013) 60 VST 185
Assam General Sales Tax Act, 1993 — Section 19
High Courts09 Aug 2012
Asha Agarwal and Another Vs Arbind and Co. (M/s.) and Others
Gauhati High Court · (2012) 5 GLT 645
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, 151Trade Marks Act, 1999 — Section 134, 135(2), 53
High Courts09 Aug 2012
M/s Joram MPCS Ltd. Vs State of Arunachal Pradesh and Others
Gauhati High Court · AIR 2012 Guw 172
Constitution of India, 1950 — Article 226
High Courts09 Aug 2012Allowed
Smt. Khwairakpam (O) Maniloibi Devi Vs State of Manipur and Others
Gauhati High Court · (2012) CriLJ 4381
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 8, 8(1)Unlawful Activities (Prevention) Act, 1967 — Section 17, 20
High Courts09 Aug 2012
Pronoy Mech @ Bhaya Vs State of Assam
Gauhati High Court · (2013) 1 GLD 1 : (2013) 1 GLT 704
Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 300, 302, 304, 326, 84
High Courts09 Aug 2012
Gyani Singh Vs Union of India and Others
Gauhati High Court · (2013) 1 GLT 306
High Courts09 Aug 2012Dismissed
Dipak Chowdhury and Others Vs State of Tripura
Gauhati High Court · (2013) 1 GLT 363
Constitution of India, 1950 — Article 309