High Courts23 Aug 2012

Gour Acharjee and Others Vs State of Tripura

Gauhati High Court · (2013) 1 GLD 241 : (2013) 1 GLD 232 : (2012) 5 GLT 928

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 106, 112, 113, 114Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts17 Aug 2012Dismissed

Gajen Das and Others Vs Legal Heirs of Ramani Kalita

Gauhati High Court · (2012) 5 GLT 647

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 18 Rule 4(2), Order 7 Rule 14, Order 7 Rule 14(1)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 137, 138