High Courts04 Sept 2012

Sri Manuj Chutia Vs The State of Assam

Gauhati High Court · (2013) 1 GLD 561 : (2012) 5 GLT 707

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 304I, 304II, 341Probation of Offenders Act, 1958 — Section 4, 5
High Courts31 Aug 2012

Asar Uddin (Md.) Vs State of Assam

Gauhati High Court · (2012) 4 GLT 1134

Criminal Procedure Code, 1973 — Section 357ACriminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 — Section 302