High Courts31 Jul 2012
Sujit Dey @ Sibit and Another Vs State of Assam
Gauhati High Court · (2012) 5 GLT 250
Penal Code, 1860 (IPC) — Section 34, 436
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 22 of 64
High Courts31 Jul 2012
Sri Mantu Ram Talukdar Vs The Union of India and Others
Gauhati High Court · (2012) 07 GAU CK 0037
High Courts31 Jul 2012
Anil Deka Vs State of Assam
Gauhati High Court · (2013) 1 GLD 344 : (2012) 5 GLT 289
Criminal Procedure Code, 1973 (CrPC) — Section 313, 384Penal Code, 1860 (IPC) — Section 408
High Courts31 Jul 2012Dismissed
Jayanta Baruah and Others Vs S.N. Singh
Gauhati High Court · (2013) 1 GLD 98 : (2012) 5 GLT 70
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 397, 482Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts31 Jul 2012Dismissed
Sri Rabi Urang, Sri Ram Urang, Sri Birsa Urang, (On the death of appellant No. 2, his legal heirs are - (i) Smti Monika Bala Urang (wife),(ii) Sri Dhrubajyoti Urang (son) and Others) Vs Smt. Usha rani ghose
Gauhati High Court · (2012) 07 GAU CK 0018
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8, 100Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 77
High Courts31 Jul 2012
Smt. Shanti Das Vs State of Meghalaya
Gauhati High Court · AIR 2013 Guw 71 : (2013) 3 GLT 528
Registration of Births and Deaths Act, 1969 — Section 13, 13(3)
High Courts30 Jul 2012
Nistin A. Kharmawphlang Vs State of Meghalaya and Others
Gauhati High Court · (2013) 3 GLT 302
Evidence Act, 1872 — Section 108
High Courts30 Jul 2012
Sri Manoranjan Nath Vs State of Assam and S. Dutta, Food Inspector (Senior), Silchar, Assam
Gauhati High Court · (2012) 07 GAU CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 2(ia), 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts30 Jul 2012
Sushanta Sarkar Vs State of Nagaland and Others
Gauhati High Court · (2012) 5 GLT 285
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 195, 2(d), 340Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 191, 192, 193, 195, 463
High Courts27 Jul 2012Dismissed
Sri Amarendra Kumar Singh Vs The Union of India and Others
Gauhati High Court · (2013) 1 GLD 115
High Courts27 Jul 2012
Sunil Nath Vs State of Assam
Gauhati High Court · (2012) 4 GLT 592
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4)Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16, 7
High Courts27 Jul 2012Allowed
Sh. Lalremruata Vs State of Mizoram
Gauhati High Court · (2012) 3 Crimes 544 : (2013) 1 GLD 379
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 97
High Courts27 Jul 2012
Najrul Islam (MD.) Vs State of Assam
Gauhati High Court · (2012) 5 GLT 282
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts27 Jul 2012
Sukumar Roy and Another Vs State of Assam
Gauhati High Court · (2013) 1 Crimes 573 : (2012) 5 GLT 244
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16, 7
High Courts27 Jul 2012Allowed
M/s. New India Assurance Co. Ltd. Vs Smti Pranati Das, Smti Kaushiya Debi Dhoot and Md. Azgar Ali, C/o. Smti Kaushlya Debi Dhoot, P.o- Haibargaon, Nagaon, Assam
Gauhati High Court · (2012) 07 GAU CK 0057
Contract Act, 1872 — Section 125Motor Vehicles Act, 1988 — Section 173, 174
High Courts27 Jul 2012
On the death of Tufani Nunia, his legal heirs (Basudev Chouhan and Others) Vs Makram Ali and Others
Gauhati High Court · (2012) 07 GAU CK 0024
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 7 Rule 3
High Courts27 Jul 2012Allowed
Smt. Bhugeswari Kachari Vs The Oriental Insurance Co. Ltd. Sibsagar Branch, Hospital Road, Sibsagar, Shri Dilip Baruah and Shri Borah Koch
Gauhati High Court · (2012) 07 GAU CK 0019
Motor Vehicles Act, 1988 — Section 140, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Jul 2012
National Insurance Company Ltd. Vs Kyrmen Paslein and Others
Gauhati High Court · (2013) 1 ACC 825
Legal Services Authorities Act, 1987 — Section 20, 20(3), 21, 21(2)Motor Vehicles Act, 1988 — Section 140, 149(2), 149(7), 158(6), 166(4)
High Courts27 Jul 2012Partly Allowed
Gracefield K. Sangma and Others Vs State of Meghalaya and Others
Gauhati High Court · (2013) 4 GLT 155
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Jul 2012Allowed
On the death of Krishnadhan Karmakar, his legal representative- Shri Binoy Bhusan Dutta and Others Vs On the death of Anil Ch. Modak, his legal heirs (Renu Bala Modak, On the death of Renu Bala Modak, her legal heirs (i) Sri Ashim ranjan Modak and (ii) Smti. Namika Modak @ Bhowmick, (b) Sri Ashim Ranjan Modak, Late Anil Ranjan Modak and (c) Smti. Nomita Bhowmik and Others
Gauhati High Court · (2012) 07 GAU CK 0090
Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959 — Section 20(2), 3