High Courts26 Jul 2012
Amirul Islam Choudhury and Others Vs State of Assam
Gauhati High Court · (2012) 5 GLT 260
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 409, 506
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 23 of 64
High Courts26 Jul 2012
Nizam Ahmed @ Babu Vs State of Assam
Gauhati High Court · (2012) 5 GLT 64
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 498A
High Courts26 Jul 2012
Sri Pradip Chakravorty Vs The State of Assam and Others
Gauhati High Court · (2013) 1 GLD 80 : (2012) 5 GLT 656
High Courts26 Jul 2012
Samsung India Electronics Pvt. Ltd. 7th and 8th Floor, IFCI Tower, Nehru Place, New Delhi-110019 and Mr. Mahesh Chandra, Samsung India Electronics Pvt. Ltd. 7th and 8th Floor, IFCI Tower, Nehru Place, New Delhi-110019 Vs State of Assam, M/S Shiva Bottles Pvt. Ltd. and Mr. Avinash Jalan
Gauhati High Court · (2012) 4 GLT 546
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397, 482Income Tax Act, 1961 — Section 276B, 278B
High Courts26 Jul 2012Allowed
Sri Bhupendra Nath Sarma Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 77 : (2012) 5 GLT 653
Assam College Employees (Provincialisation) Act, 2005 — Section 8Constitution of India, 1950 — Article 226
High Courts26 Jul 2012Dismissed
The Union of India Vs Shri Surendra Nath Deuri and Others
Gauhati High Court · (2013) 2 SCT 500
Constitution of India, 1950 — Article 226
High Courts26 Jul 2012
Regional Medical Research Centre, N.E. Region (ICMR) Vs Union of India and RMRC Employees'' Association
Gauhati High Court · (2012) 07 GAU CK 0039
Industrial Disputes Act, 1947 — Section 2(j)
High Courts26 Jul 2012
Jaya Saha and Others Vs State of Tripura and Others
Gauhati High Court · (2013) 1 GLT 218
Constitution of India, 1950 — Article 226, 233A, 366(19), 368(1)Criminal Procedure Code, 1973 (CrPC) — Section 125Employees State Insurance Act, 1948 — Section 1(3), 3, 3(1)
High Courts25 Jul 2012Allowed
On the death of the appellant, Md. Mofizuddin Ahmed, the following legal heirs are impleaded as appellant Nos. 1 to 9 vide order dated 23rd July, 2004 passed by the Lawazima:- (Mustt. K. Fatima and Others) Vs Musst. Eyaserin Nessa and Others
Gauhati High Court · (2012) 07 GAU CK 0062
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts25 Jul 2012
Wangjam Tombi Devi Name Vs State of Manipur & Ors.
Gauhati High Court · (2012) 4 GLT 802
Manipur Panchayati Raj (Election) Rules, 1995 — Rule 105, 105Manipur Panchayati Raj Act, 1994 — Section 13, 13, 15, 15, 16, 16
High Courts25 Jul 2012
Sri Dilip Kr. Das Vs The State of Assam and Others
Gauhati High Court · (2012) 07 GAU CK 0038
Constitution of India, 1950 — Article 226
High Courts25 Jul 2012
Md. Golam Ali Vs The State of Assam
Gauhati High Court · (2012) 07 GAU CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts25 Jul 2012
Bhola Satnami Vs State of Assam
Gauhati High Court · (2012) 5 GLT 292
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 394, 395, 397, 412
High Courts24 Jul 2012Dismissed
Sri Nirendra Ch. Das Vs Smti. Jugomaya Nath and Others
Gauhati High Court · (2012) 07 GAU CK 0077
High Courts24 Jul 2012Dismissed
Smt. Jina Gohain Vs Shri Puspadhar Baruah, Smti. Nirada Gogoi, Sri Siba Nath Sharma and Sri Nilokanta Gohain
Gauhati High Court · (2012) 07 GAU CK 0074
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Criminal Procedure Code, 1973 (CrPC) — Section 141, 145Evidence Act, 1872 — Section 67
High Courts24 Jul 2012Dismissed
Brahmaputra Valley Construction and Suppliers Vs Oil and Natural Gas Corpn. Ltd. and Others
Gauhati High Court · (2012) 53 VST 401
Assam Value Added Tax Act, 2003 — Section 2(27), 2(43)Constitution of India, 1950 — Article 336(29A)(d), 366, 366(29A), 366(29A)(d)Finance Act, 1994 — Section 65(105)
High Courts24 Jul 2012Dismissed
Sri Nirmal Chandra Bhowmick and Others Vs Md. Sultan Ali @ Ahmed and Others
Gauhati High Court · AIR 2012 Guw 175
High Courts23 Jul 2012Allowed
Ismail Ali and Others Vs State of Assam
Gauhati High Court · (2012) 07 GAU CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 148, 30, 307, 324, 326
High Courts23 Jul 2012Allowed
Md. Anarul Hussain Vs The State of Assam
Gauhati High Court · (2012) 07 GAU CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 302, 306
High Courts23 Jul 2012
Sayra Begum Laskar and Another (Musstt) Vs State of Assam and Another
Gauhati High Court · (2013) 1 GLD 324 : (2012) 4 GLT 605
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 197, 197(1)Penal Code, 1860 (IPC) — Section 167, 197, 34, 407, 409