High Courts19 Jul 2012
Dulal Debnath Vs State of Tripura
Gauhati High Court · (2013) 1 DMC 519 : (2013) 1 GLD 126 : (2012) 5 GLT 52
Criminal Procedure Code, 1973 (CrPC) — Section 313, 436Penal Code, 1860 (IPC) — Section 436, 498A, 506
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 25 of 64
High Courts19 Jul 2012
Bibekananda Bhattacharjee Vs Life Insurance Corporation of India
Gauhati High Court · (2013) 1 GLR 921
Civil Procedure Code, 1908 — Section 96Civil Procedure Code, 1908 (CPC) — Section 96
High Courts19 Jul 2012
Milan Kanti Das Vs Pandav Chandra Paul
Gauhati High Court · (2013) 1 GLR 70 : (2013) 1 GLT 476
Civil Procedure Code, 1908 — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227, 227
High Courts19 Jul 2012Dismissed
The Managing Director, Tripura Jute Mills Limited Vs Shri Kamal Bikash Roy
Gauhati High Court · (2013) 1 GLD 132 : (2013) 1 GLT 199
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 7(1)
High Courts19 Jul 2012
Abdul Kalam @ Kalamoni Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 305
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 30, 313, 34, 342, 376
High Courts19 Jul 2012
Shri Maina Dutta Vs The State of Assam
Gauhati High Court · (2012) 07 GAU CK 0011
Penal Code, 1860 (IPC) — Section 379, 411
High Courts19 Jul 2012Dismissed
Managing Director, Tripura Jute Mills Ltd. Vs Kamal Bikash Roy
Gauhati High Court · (2012) 134 FLR 927
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 7(1)
High Courts19 Jul 2012
Sri Sankar Chandra De and Others Vs State of Tripura and Others
Gauhati High Court · (2013) 1 GLD 386
Constitution of India, 1950 — Article 335
High Courts18 Jul 2012
Ananta Sonowal Vs State of Assam
Gauhati High Court · (2012) 4 GLT 598
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 384, 386, 511
High Courts18 Jul 2012
Baneswar Das Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLT 257
Constitution of India, 1950 — Article 226
High Courts18 Jul 2012Allowed
Dipak Nama Vs State of Tripura
Gauhati High Court · (2012) CriLJ 4356
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 2(1), 2(k), 20Penal Code, 1860 (IPC) — Section 302, 364
High Courts18 Jul 2012
State of Tripura and Ors. Vs Narayan Ch. Das and Ors.
Gauhati High Court · (2013) 2 GLR 396
High Courts18 Jul 2012Allowed
Puspa Kanta Gogoi Vs The State of Assam and Others
Gauhati High Court · (2012) 4 GLT 794
High Courts18 Jul 2012
Nabi Hussain Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 82
Criminal Procedure Code, 1973 (CrPC) — Section 313, 363, 428Penal Code, 1860 (IPC) — Section 361, 363, 366A
High Courts18 Jul 2012
Oriental Insurance Co. Ltd. Vs Paren Narzary and Another
Gauhati High Court · (2012) 4 GLT 718
Workmens Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4(1)
High Courts18 Jul 2012Dismissed
National Insurance Company Ltd. Vs Purnima Nath and Another
Gauhati High Court · (2013) 1 ACC 92 : (2012) 4 GLT 713
Workmens Compensation Act, 1923 — Section 3, 3(1), 30
High Courts18 Jul 2012
Sri Hem Saikia and Smti Keteki Saikia Vs State of Assam
Gauhati High Court · (2012) 07 GAU CK 0013
Penal Code, 1860 (IPC) — Section 34, 498A
High Courts18 Jul 2012Allowed
Puspa Kanta Gogoi Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 1107
High Courts18 Jul 2012
Matiur Chouhury (Md.) and Another Vs Nazma Khanam Choudhury and Others
Gauhati High Court · (2013) 4 GLT 182
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, Order 9 Rule 7, 115, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts17 Jul 2012Dismissed
Md. Jahuruddin Vs Musstt. Hussain Banu
Gauhati High Court · (2012) 07 GAU CK 0091
Evidence Act, 1872 — Section 90