High Courts28 Jun 2012
Sri. Bacha Babu Singh Vs M/s. Steel Worth (Pvt.) Ltd. and Others
Gauhati High Court · (2013) 1 GLD 192 : (2013) 1 GLT 469
Companies Act, 1956 — Section 630Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 27 of 64
High Courts28 Jun 2012Allowed
Management of The Food Corporation of India Vs General Secretary, Food Corporation of India Mazdoor Sangha and Another
Gauhati High Court · (2013) 136 FLR 1100 : (2013) 1 GLD 169 : (2013) 2 GLT 1115 : (2012) 4 GLT 786
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 25(f)
High Courts28 Jun 2012
Railtrack Concrete Production (P) Ltd. Vs C.C. and C. Ex., Guwahati
Gauhati High Court · (2012) 286 ELT 30 : (2013) 18 GSTR 461
Central Excises and Salt Act, 1944 — Section 35B, 35C, 35G, 5A
High Courts28 Jun 2012Allowed
Dr. Bhabatosh Kumar Roy Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 204
Constitution of India, 1950 — Article 162, 309
High Courts28 Jun 2012Allowed
Rajarshi Bhattacharjee Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2013) 1 GLD 67 : (2012) 5 GLT 594
Constitution of India, 1950 — Article 311Pharmacy Act, 1948 — Section 32B
High Courts28 Jun 2012
Union of India and Others Vs Ramashankar Gupta and Others
Gauhati High Court · (2013) 1 GLD 109 : (2012) 4 GLT 532
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(8)Penal Code, 1860 (IPC) — Section 494
High Courts28 Jun 2012
Shri Adhir Barman and Others Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 33
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Jun 2012
Sri Ram Narayan Banerjee, S/o late Shashindra Kr.Banerjee, Vill-Bagadhar,P.O.Patharkandi, Dist-Karimganj, Assam Vs Mahakuma Parishad Karimganj Represented by the Secretary of Karimganj Mahakuma Parishad, P.O. & Dist.Karimganj, Assam.
Gauhati High Court · (2012) 06 GAU CK 0108
High Courts27 Jun 2012
Shashindra (late) and others. Vs Mahakuma Parishad Karimganj
Gauhati High Court · (2012) 06 GAU CK 0098
High Courts27 Jun 2012Dismissed
Sri Pratap Sinha Vs Sarma and Company
Gauhati High Court · (2013) 1 GLD 86
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Evidence Act, 1872 — Section 165
High Courts27 Jun 2012Allowed
M/s Big Star G Services Pvt. Ltd. Vs The Bodoland Territorial Council and CAIRS Computer Aided Information and Research Services Pvt. Ltd.
Gauhati High Court · (2012) 5 GLT 83
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 299Contract Act, 1872 — Section 23General Clauses Act, 1897 — Section 13
High Courts26 Jun 2012
Mrs. Barasha Borah Bordoloi and Shri Dharani Bordoloi Vs State of Assam and Shri Diganta Borah
Gauhati High Court · (2012) 06 GAU CK 0152
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397, 482Penal Code, 1860 (IPC) — Section 120B, 353, 384, 385, 389
High Courts26 Jun 2012
Sri Sarbananda Sonowal Vs Central Bureau of Investigation and Adseshwar Konwar, the then Inspector of police, Ugarli Police Station under Dibrugarh Police Station Sri Dibyahash Goswami Vs Central Bureau of Investigation. (C.B.I.)
Gauhati High Court · (2012) 3 GLD 661
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 319, 397Penal Code, 1860 (IPC) — Section 120(B), 302, 506
High Courts26 Jun 2012Allowed
Smti Hareswari Hazowari and Sri Himu Hazowari Vs Sri Madan Rabha and Others
Gauhati High Court · (2012) 06 GAU CK 0133
Limitation Act, 1963 — Article 65
High Courts26 Jun 2012
Manash Pratim Rajkhowa, C/o.Sibnath Rajkhowa, Lakshmi Nagar, P.O.– Mancotta, Dibrugarh Vs State of Assam Represented by the Commissioner and Secretary to the Govt.of Assam, General Administration Department, Dispur, Assam
Gauhati High Court · (2012) 06 GAU CK 0100
High Courts26 Jun 2012
Abdul Rafique (Md.) Vs State of Assam
Gauhati High Court · (2012) 4 GLT 227
Penal Code, 1860 — Section 436Penal Code, 1860 (IPC) — Section 436
High Courts26 Jun 2012
Hitendra Nath Bharali, S/o.Late Khagendra Nath Bharali, Kumaranichiga (Rup Nagar), P.O.Rajabheta, Dibrugarh, Assam Vs Sri Krishna Kanta Dwivedi, IAS, Deputy Commissioner, Dibrugarh, District- Dibrugarh, Pin-786001, Assam
Gauhati High Court · (2012) 06 GAU CK 0078
High Courts26 Jun 2012
Kanak Sen Deka Vs Jagadish Patgiri and Anr.
Gauhati High Court · (2013) 1 GLR 277
Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jun 2012
Taiyab Ali and Ors. Vs State of Assam
Gauhati High Court · (2013) 2 GLR 348
Penal Code, 1860 — Section 302, 34Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Jun 2012Allowed
Pulin Bihari Roy Vs State of Tripura
Gauhati High Court · (2012) 5 GLT 58
Criminal Procedure Code, 1973 (CrPC) — Section 164, 22, 374Penal Code, 1860 (IPC) — Section 222, 325, 335, 350, 351