High Courts28 Sept 2012
Naher Namichand Prasad Vs Kiran Mazumdar and Ors.
Gauhati High Court · (2013) 1 GLR 186
Motor Vehicles Act, 1988 — Section 147(1)(b), 147(1)(b)
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 11 of 64
High Courts28 Sept 2012Allowed
Md. Shafiar Rahman Vs United India Insurance Company Ltd. and Others
Gauhati High Court · (2013) 1 GLD 413
Motor Vehicles Act, 1988 — Section 140, 142, 143, 163A, 166
High Courts28 Sept 2012Dismissed
New India Assurance Co. Ltd. Vs Zakir Ali (Md.) and Another
Gauhati High Court · (2013) 2 GLT 502 : (2013) 3 LLJ 175
Workmens Compensation Act, 1923 — Section 30, 30(1), 4(i)(c)(ii)
High Courts28 Sept 2012
Putu Hazarika Vs National Insurance Co. Ltd. and Another
Gauhati High Court · (2013) 2 GLT 882
Motor Vehicles Act, 1988 — Section 147
High Courts28 Sept 2012
Oriental Insurance Co. Ltd. Vs Pabitra Kr. Saikia and Another
Gauhati High Court · (2013) 2 GLT 890
Motor Vehicles Act, 1988 — Section 165, 173, 95(1)(b)(i), 96(2)(b)(ii)
High Courts28 Sept 2012
United India Insurance Co. Ltd. Vs Paresh Saikia and Another
Gauhati High Court · (2013) 2 GLT 942
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts28 Sept 2012Dismissed
United India Insurance Company Ltd. Vs Habibur Rahman (Md.) and Another
Gauhati High Court · (2013) 2 GLT 962
Workmens Compensation Act, 1923 — Section 2, 2(m), 30(1)
High Courts28 Sept 2012
New India Assurance Company Ltd. Vs Birsha Samura and Another
Gauhati High Court · (2013) 138 FLR 430
Workmens Compensation Act, 1923 — Section 2, 2(m), 3, 30, 30(1)
High Courts27 Sept 2012
Manglu Kumar Vs State of Assam
Gauhati High Court · (2012) 5 GLT 785
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 357(A)Penal Code, 1860 (IPC) — Section 302, 436, 84
High Courts27 Sept 2012Allowed
Biren Naik Vs State of Assam
Gauhati High Court · (2013) 1 GLD 431 : (2013) 1 GLT 563
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326
High Courts27 Sept 2012Allowed
Kamala Pathak @ Kamal Pathak Vs State of Assam
Gauhati High Court · (2013) 1 GLT 254
Arms Act, 1959 — Section 25(1B), 27, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 223, 302, 323, 326, 34
High Courts27 Sept 2012
Golok Barman Vs Union of India and Others
Gauhati High Court · (2013) 3 GLT 763
High Courts26 Sept 2012
Brajendra Nath Talukdar Vs State of Assam and Ors.
Gauhati High Court · (2013) 2 GLR 495
Assam Education Service Rules, 1982 — Rule 5(1), 5(1)
High Courts26 Sept 2012Dismissed
Jiten Lohar Vs State of Assam
Gauhati High Court · (2013) 1 GLD 420 : (2012) 5 GLT 892
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2012
Prodip Das Vs State of Assam
Gauhati High Court · (2013) 1 GLD 456 : (2012) 5 GLT 390
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 175, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2012Dismissed
Dipak Lohar @ Ruiya Lohar Vs State of Assam
Gauhati High Court · (2013) 1 GLT 263
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 341
High Courts26 Sept 2012
Sri Subhash Sarma Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 466
Constitution of India, 1950 — Article 226
High Courts25 Sept 2012Dismissed
Kalpana Datta Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 648 : (2013) 1 GLT 529
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 106, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 106, 201, 300, 302, 302
High Courts24 Sept 2012
Sri Aminur Rahman and Another Vs Miss. Sahida Khatun
Gauhati High Court · (2013) 1 GLD 589
Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 200, 257, 401Penal Code, 1860 (IPC) — Section 217, 34, 352, 354, 384
High Courts21 Sept 2012
Phagu Rajwar and Another Vs State of Assam
Gauhati High Court · (2012) 5 GLT 372
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302, 34