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Gauhati High Court judgments, 2012

1,280 judgments · page 9 of 64

High Courts09 Oct 2012

Oinam Moniton Singha Vs National Investigating Agency

Gauhati High Court · (2013) 2 GLT 980

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 193, 199, 209Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37National Investigation Agency Act, 2008 — Section 16, 16(3), 21(4)
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High Courts05 Oct 2012Allowed

Rajumoni Bora Vs State of Assam

Gauhati High Court · (2012) 5 GLT 882

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(1), 273, 299Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 201, 302, 324, 326, 34
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High Courts04 Oct 2012Dismissed

Bikram Khodal Vs State of Assam

Gauhati High Court · (2012) 5 GLT 813

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300, 302
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High Courts04 Oct 2012Allowed

Ghanu Das Vs State of Assam

Gauhati High Court · (2012) 5 GLT 802

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 201, 302
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High Courts04 Oct 2012Allowed

Omar Ali (Md.) Vs State of Assam

Gauhati High Court · (2013) 1 GLD 425 : (2013) 1 GLT 119

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 10, 366, 366A, 375, 376
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