High Courts03 Oct 2012Allowed
Rupa Paul Vs Tapash Dhar
Gauhati High Court · (2013) 1 GLT 485
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Family Courts Act, 1984 — Section 19(1), 19(4)
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 10 of 64
High Courts03 Oct 2012Dismissed
Sri Ratneswar Gogoi and Another Vs State of Assam
Gauhati High Court · (2013) 1 GLD 434
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 143, 270, 323, 342, 506
High Courts03 Oct 2012Allowed
Hindustan Petroleum Corporation Limited Vs State of Assam and Others
Gauhati High Court · (2013) 57 VST 1
High Courts01 Oct 2012Allowed
Sahadeb Tripura and Another Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 603 : (2013) 1 GLT 513
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Oct 2012Allowed
Sankar Pal and Another Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 609 : (2013) 1 GLT 519
Arms Act, 1959 — Section 25(1B)(a), 27, 27(2)Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 313, 374Penal Code, 1860 (IPC) — Section 120B, 365
High Courts01 Oct 2012
Md. Hussain Ali Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 523
High Courts28 Sept 2012
Oriental Insurance Company Ltd. Vs Utpalesh Chakraborty
Gauhati High Court · (2013) 3 GLT 773
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 147(1)(b), 163A
High Courts28 Sept 2012Allowed
Ahinsha Chemicals Ltd. Vs State of Assam and others
Gauhati High Court · (2012) 55 VST 459
Assam General Sales Tax Act, 1993 — Section 32, 7(2), 9(4)
High Courts28 Sept 2012
Shyambabu Singh Vs Keshab Baruah and Others
Gauhati High Court · (2013) 2 GLT 1028
High Courts28 Sept 2012Dismissed
Oriental Insurance Co. Ltd. Vs Saharban Begum
Gauhati High Court · (2013) 2 GLT 792
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts28 Sept 2012
Oriental Insurance Company Ltd. Vs Bimal Singh Bey and Another
Gauhati High Court · (2013) 2 GLT 884
Motor Vehicles Act, 1988 — Section 165
High Courts28 Sept 2012
United India Insurance Co. Ltd. Vs Aimona Khatun
Gauhati High Court · (2013) 1 GLR 18
Motor Vehicles Act, 1988 — Section 147, 147
High Courts28 Sept 2012
New India Assurance Co. Ltd. Vs Uttara Phukan and Ors.
Gauhati High Court · (2013) 1 GLR 193
Motor Vehicles Act, 1988 — Section 147, 147
High Courts28 Sept 2012
New India Assurance Company Ltd. Vs Manasha Barman and Ors.
Gauhati High Court · (2013) 2 GLR 136
Motor Vehicles Act, 1988 — Section 147, 147
High Courts28 Sept 2012
New India Assurance Co. Ltd. Vs Rabin Bharali and Anr.
Gauhati High Court · (2013) 2 GLR 154
Workmens Compensation Act, 1923 — Section 2(m), 2(m)
High Courts28 Sept 2012
New India Assurance Co. Ltd. Vs Bhaben Thakuria and Ors.
Gauhati High Court · (2013) 2 GLR 656
High Courts28 Sept 2012
Bishwanath Mandal and Anr. Vs United India Insurance Co. Ltd. and Ors.
Gauhati High Court · (2013) 2 GLR 742
Motor Vehicles Act, 1988 — Section 163A, 163A, 166, 166, 168
High Courts28 Sept 2012
National Insurance Company Ltd. Vs Samina Begum and Ors.
Gauhati High Court · (2013) 3 GLR 349
High Courts28 Sept 2012
Oriental Insurance Company Ltd. Vs Usha Devi Bhuyan and Anr.
Gauhati High Court · (2013) 2 GLR 141
Workmens Compensation Act, 1923 — Section 2(m), 2(m), 4A(1), 4A(1)
High Courts28 Sept 2012
United India Insurance Company Ltd. Vs Bhuban Das and Ors.
Gauhati High Court · (2013) 2 GLR 46