High Courts21 Sept 2012

Papu Munda Vs State of Assam

Gauhati High Court · (2013) 1 GLT 247

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts21 Sept 2012

Intaz Ali Vs State of Assam

Gauhati High Court · (2012) 5 GLT 513

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357(A), 357APenal Code, 1860 (IPC) — Section 302
High Courts18 Sept 2012Allowed

Hanu Baistav Vs State of Assam

Gauhati High Court · (2013) CriLJ 286

Evidence Act, 1872 — Section 145, 154Penal Code, 1860 (IPC) — Section 302, 313, 34Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162, 162(1), 164