High Courts23 Jul 2008
United India Insurance Co. Ltd. Vs Lalnunenga and Another
Gauhati High Court · (2008) 4 GLT 82
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 18 of 43
High Courts22 Jul 2008
Ambika Baishya Vs State of Assam and Another
Gauhati High Court · (2009) 6 GLR 726
Criminal Procedure Code, 1973 (CrPC) — Section 137(1), 29, 29(2), 313, 325Drugs and Cosmetics Act, 1940 — Section 36Evidence Act, 1872 — Section 106, 114, 3, 4(1)
High Courts22 Jul 2008
M. Nakro Vs State of Nagaland and Others
Gauhati High Court · (2009) 5 GLR 162 : (2008) GLT 676 Supp
Constitution of India, 1950 — Article 14, 16, 162, 226, 309Nagaland Engineering Services Rules, 1997 — Rule 7, 8
High Courts22 Jul 2008
Lalhlimpuii and Others Vs State of Mizoram and Others
Gauhati High Court · (2010) 2 GLR 94 : (2008) GLT 468 Supp
Constitution of India, 1950 — Article 226
High Courts22 Jul 2008
Hispreacheringson Shylla Vs Khasi Hills Autonomous District Council and Others
Gauhati High Court · (2009) 2 GLR 500 : (2008) 3 GLT 433
Constitution of India, 1950 — Article 102, 191, 368
High Courts22 Jul 2008Allowed
Sunamani Nath Vs Sukumari Deb and Others
Gauhati High Court · (2009) 3 GLR 56 : (2009) 2 GLT 192
Civil Procedure Code, 1908 (CPC) — Section 100, 103Contract Act, 1872 — Section 2Specific Relief Act, 1963 — Section 16
High Courts22 Jul 2008Dismissed
R.L. Malsawma Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 755
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Jul 2008Allowed
Meghalaya State Electricity Board Vs Mrs. Edentinora Mawthoh and Others
Gauhati High Court · (2009) ACJ 847 : AIR 2008 Guw 174 : (2009) 1 GLT 74
Electricity Act, 2003 — Section 68
High Courts22 Jul 2008Allowed
Dibrugarh Fishery Co-Operative Society Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 335 : (2008) 4 GLT 935
Assam Fisheries Rules, 1953 — Rule 11(2), 12, 3, 50, 8
High Courts22 Jul 2008
Ashadali Mandal Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 686
Assam Panchayat Act, 1994 — Section 106Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 12, 13, 4, 6, 7
High Courts22 Jul 2008
Hanif Uddin Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 514
Assam Panchayat Act, 1994 — Section 106, 4
High Courts21 Jul 2008Dismissed
Pradip Buragohain Vs Pranati Phukan
Gauhati High Court · (2010) 4 GLT 768
Representation of the People Act, 1951 — Section 100, 100(1), 117, 123, 123(1)
High Courts21 Jul 2008Dismissed
Md. Abdul Mazid Mazumdar Vs State of Assam
Gauhati High Court · (2009) 1 GLR 129
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2008
F. Lalhriata Vs State of Mizoram and Others
Gauhati High Court · (2009) 4 GLR 239
Constitution of India, 1950 — Article 311
High Courts21 Jul 2008
North Eastern Electric Power Corporation Ltd. Vs Gammon India Ltd. and Another
Gauhati High Court · (2009) 3 GLR 407 : (2008) 4 GLT 54
Arbitration Act, 1940 — Section 17, 30, 33
High Courts21 Jul 2008
Z.R. Remtluanga Vs State of Mizoram and Others
Gauhati High Court · (2008) 3 GLT 760
Constitution of India, 1950 — Article 311
High Courts21 Jul 2008Dismissed
Chakreswar Das Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 69
High Courts18 Jul 2008Allowed
Oriental Insurance Co. Ltd. Vs Dalin Mawlieh and Others
Gauhati High Court · (2008) 3 GLT 194
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jul 2008Dismissed
Gulab Chandra Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLR 872 : (2008) 4 GLT 36
Army Act, 1950 — Section 164, 69Constitution of India, 1950 — Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Jul 2008Dismissed
Somejahan Saikia Vs Sujit Kumar Das and Others
Gauhati High Court · (2009) 2 GLR 158
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1)