High Courts04 Aug 2008

Rubul Ali Vs State of Assam

Gauhati High Court · (2009) 3 GLR 195 : (2009) 2 GLT 120

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 326, 34, 427, 447
High Courts04 Aug 2008Dismissed

Bani Kanta Talukdar Vs State of Assam and Others

Gauhati High Court · (2009) 6 GLR 836

All India Council for Technical Education Act, 1987 — Section 10, 3Assam Technical Education Service Rules, 1981 — Rule 12, 13, 14, 2, 8Constitution of India, 1950 — Article 309