High Courts30 Jul 2008Dismissed
K. Lalthankima Vs State of Mizoram and Others
Gauhati High Court · (2008) GLT 478 Supp
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 17 of 43
High Courts30 Jul 2008Allowed
Tez Uddin Laskar Vs Gauhati University and Others
Gauhati High Court · (2009) 3 GLR 124 : (2009) 1 GLT 654
Gauhati University Regulations — Regulation 14, 15
High Courts29 Jul 2008Dismissed
Sheba wheels Pvt. Ltd. Vs Golden Menthol Exports (p) Ltd.
Gauhati High Court · (2008) 4 GLT 834
Companies (Court) Rules, 1959 — Rule 24, 24(2), 96, 99Companies Act, 1956 — Section 433, 439, 439ANegotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 141, 142
High Courts29 Jul 2008
Jadav Chandra Deka Vs Gauhati High Court and Others
Gauhati High Court · (2009) 2 GLR 136 : (2008) 4 GLT 582
Constitution of India, 1950 — Article 226
High Courts29 Jul 2008
Sh. Lalhleia and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 4 GLT 568
High Courts29 Jul 2008Allowed
Lalzari Chinzah and Another Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 760
Civil Procedure Code, 1908 (CPC) — Section 100, 16, 21Evidence Act, 1872 — Section 20
High Courts29 Jul 2008
Bijoy Daimary and Others Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 513 : (2008) GLT 579 Supp
Constitution of India, 1950 — Article 21, 22(1), 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 379, 436
High Courts29 Jul 2008Allowed
Ranjit Kumar Das Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 81
High Courts29 Jul 2008
Runu Das Ms. Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2008) 119 FLR 705 : (2009) 3 GLR 5 : (2009) 1 LLJ 688
High Courts28 Jul 2008Allowed
Akoijam Raginbala Devi and Others Vs State of Manipur and Others
Gauhati High Court · (2008) 3 GLT 770
Constitution of India, 1950 — Article 187, 226
High Courts28 Jul 2008Dismissed
Binoy Kumar Sarma Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 74
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Allowed
Sri Nishi Nath Sarma Vs State of Assam and Others
Gauhati High Court · (2009) 120 FLR 433 : (2009) 1 GLD 374
Assam Public Service Commission Regulations, 1951 — Regulation 3, 3(1)Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 2008Dismissed
Smt. Krishna Devi @ Sabitri Devi (Rani) Vs Union of India (UOI) and Another
Gauhati High Court · (2009) 1 GLD 399
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Jul 2008Dismissed
Priya Vart Choudhury Vs Malati Rani Ghosh and Others
Gauhati High Court · (2008) 3 GLT 763
Motor Vehicles Act, 1988 — Section 140, 166, 2
High Courts25 Jul 2008Dismissed
Ravinder Pal Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 2 GLR 306 : (2008) 3 GLT 422
Constitution of India, 1950 — Article 311
High Courts25 Jul 2008
Sarabari Begum (Mustt.) @ Syera Begum and Others Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 272
Citizenship Act, 1955 — Section 6AConstitution of India, 1950 — Article 226, 355Evidence Act, 1872 — Section 106
High Courts24 Jul 2008Dismissed
R. Laithuama Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 746
Constitution of India, 1950 — Article 32Land Acquisition Act, 1894 — Section 18
High Courts24 Jul 2008
R.Laithuama Vs State of Mizoram & Ors.
Gauhati High Court · (2008) 4 GLT 746
Constitution of India, 1950 — Article 226, 226Land Acquisition Act, 1894 — Section 18, 18
High Courts23 Jul 2008Dismissed
Chief Executive Officer, Cantonment Board Vs Tenzing Gopu Lama and etc.
Gauhati High Court · (2008) CriLJ 3681 : (2009) 3 GLR 730 : (2008) 4 GLT 707
Cantonments Act, 1924 — Section 184, 251Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 100, 101, 102, 103
High Courts23 Jul 2008
Abdul Hasim (MD) Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 402
Constitution of India, 1950 — Article 14, 355Foreigners Act, 1946 — Section 14, 3, 9