High Courts15 Mar 2007
State of Manipur and Others Vs Khumanlambam Nilaroton Singh
Gauhati High Court · (2007) 3 GLT 650
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 31 of 41
High Courts14 Mar 2007Dismissed
S. Supong and Others Vs Financial Commissioner and Others
Gauhati High Court · (2007) 3 GLR 861 : (2007) 2 GLT 911
Constitution of India, 1950 — Article 14, 226
High Courts14 Mar 2007
Jogendra Chandra Kar and Another Vs Haradhan Saha and Others
Gauhati High Court · (2009) 4 GLR 474
Motor Vehicles Act, 1988 — Section 165, 2(30)
High Courts14 Mar 2007Allowed
Rajendra Rai and Others Vs Central Bureau of Investigation (CBI) and Others
Gauhati High Court · (2007) 2 GLT 649 : (2007) 2 GLT 648
Penal Code, 1860 (IPC) — Section 120B, 420, 471Prevention of Corruption Act, 1988 — Section 13
High Courts14 Mar 2007Allowed
Pratima Kumari Devi Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 478
Penal Code, 1860 (IPC) — Section 120B, 34, 376, 500, 506
High Courts14 Mar 2007
State of Manipur Vs All Manipur Petroleum Products Transporters Asson. and Others
Gauhati High Court · (2007) 3 GLT 747
Constitution of India, 1950 — Article 166, 299, 77
High Courts14 Mar 2007Dismissed
Narendra Nama Das and Another Vs State of Tripura
Gauhati High Court · (2009) 1 GLR 856 : (2007) 3 GLT 682
Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 302
High Courts14 Mar 2007Allowed
Lanu Jamir and Another Vs Bendangtoshi (Ungma)
Gauhati High Court · (2007) 2 GLT 893
High Courts14 Mar 2007Dismissed
S. Supong and Others Vs State of Nagaland and Others
Gauhati High Court · (2007) 2 GLT 911
Constitution of India, 1950 — Article 14, 226
High Courts13 Mar 2007Dismissed
Lasonowal Vs State of Assam
Gauhati High Court · (2007) 2 GLT 880
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376
High Courts13 Mar 2007Dismissed
Assam State Electricity Board Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (2007) 2 GLT 996
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts13 Mar 2007
Mojib Uddin Choudhury and Ors. Vs Fazil Ahmed Choudhury
Gauhati High Court · (2008) 1 GLR 376
Civil Procedure Code, 1908 — Order 21 Rule 97, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts13 Mar 2007
Sanjeev Goswami Vs Kanika Devi and Ors.
Gauhati High Court · (2008) 5 GLR 67
Succession Act, 1925 — Section 284, 284
High Courts12 Mar 2007Allowed
Abdul Malik Vs State of Assam
Gauhati High Court · (2009) 2 GLT 54
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 427, 436, 447
High Courts12 Mar 2007Allowed
Lakshmi Press Vs Regional Director, E.S.I. Corporation
Gauhati High Court · (2008) 116 FLR 999 : (2007) 3 GLT 526 : (2008) 2 LLJ 729
Employees State Insurance Act, 1948 — Section 2, 75, 84
High Courts12 Mar 2007Dismissed
Sunil Chandra Paul and Others Vs Abdul Bari @ Helal and Others
Gauhati High Court · (2007) 3 GLT 234
Court Fees Act, 1870 — Section 7(ix)(cc), 7(XII)Transfer of Property Act, 1882 — Section 55
High Courts09 Mar 2007Dismissed
Hemshree Talukdar and Others Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 469
Constitution of India, 1950 — Article 309
High Courts08 Mar 2007Dismissed
Abdul Khalique Vs Abdul Sattar and Others
Gauhati High Court · (2007) 2 GLT 644
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts08 Mar 2007Allowed
Vijay Singh Jain and Another Vs Abdul Rahman
Gauhati High Court · (2008) 1 BC 651 : (2007) 2 GLT 895
Criminal Procedure Code, 1973 (CrPC) — Section 200, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts08 Mar 2007
Lal Mohan Nath Vs Monorama Sarma
Gauhati High Court · (2008) 1 GLR 371
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100