COURT ARCHIVE

Gauhati High Court judgments, 2007

806 judgments · page 29 of 41

High Courts29 Mar 2007

Principal Secretary to the Government of Nagaland Vs Dimapur Contractors and Suppliers Union and Another

Gauhati High Court · (2007) 4 BC 75 : (2007) 1 CTLJ 405 : (2007) 3 GLR 808 : (2007) 2 GLT 260

Constitution of India, 1950 — Article 12, 14, 21, 226, 227Contract Act, 1872 — Section 72

High Courts29 Mar 2007

Union of India (UOI) and Others Vs Bir Bahadur Chhetri

Gauhati High Court · (2008) 2 GLT 43

Army Act, 1950 — Section 122, 17, 19, 20, 34

High Courts28 Mar 2007Allowed

Dharam Deo Verma Vs Ved Mitra Verma

Gauhati High Court · (2007) 3 GLT 165

Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 276, 299, 59, 63

High Courts28 Mar 2007Dismissed

Himani Malngiang and Others Vs Lummawshun Minerals (P.) Ltd. and Others

Gauhati High Court · (2007) 3 GLR 890 : (2008) GLT 10 Supp

Civil Procedure Code, 1908 (CPC) — Section 151, 16, 20, 21

High Courts28 Mar 2007Allowed

Bipin Rajbongshi Vs Union of India (UOI) and Others

Gauhati High Court · (2007) 3 GLT 910

Constitution of India, 1950 — Article 226

High Courts27 Mar 2007Dismissed

H.N. Bhorali Vs Lily Marbaniang

Gauhati High Court · (2007) 2 GLT 927

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 15Hindu Succession Act, 1956 — Section 15, 16

High Courts27 Mar 2007

Baghpori Maimal Meen Samabai Samity Ltd. Vs Assam Fisheries Development Corporation and Others

Gauhati High Court · (2009) 4 GLR 609

Constitution of India, 1950 — Article 226

High Courts26 Mar 2007Dismissed

Mina Sarma Vs State of Assam and Others

Gauhati High Court · (2007) 3 GLT 405

Constitution of India, 1950 — Article 226

High Courts26 Mar 2007

Laishram Noren Singh Vs Lalsawmlien Kungte

Gauhati High Court · (2007) CriLJ 2179 : (2009) 4 GLR 578 : (2007) 3 GLT 96

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 26, 27, 29, 37

High Courts26 Mar 2007

Santosh Kumar Himatsingka Vs Snowlion Automobiles Ltd.

Gauhati High Court · (2007) CrLJ 1

Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts26 Mar 2007

Nicholas Piramal India Ltd. Vs Zenith Drugs and Allied Agencies Pvt. Ltd.

Gauhati High Court · (2007) 4 ARBLR 372 : (2007) 3 GLT 70

Arbitration and Conciliation Act, 1996 — Section 16, 34, 5, 8Civil Procedure Code, 1908 (CPC) — Section 115, 151

High Courts26 Mar 2007

Gopal Koch Vs State of Meghalaya and Others

Gauhati High Court · (2007) 3 GLT 392

Land Acquisition Act, 1894 — Section 10, 23, 9

High Courts23 Mar 2007

Himangshu Paul Vs On the death of Pabitra Mohan Das his L/H Promita Das and Another

Gauhati High Court · (2009) 4 GLR 683

Assam Urban Areas Rent Control Act, 1972 — Section 5(4)

High Courts23 Mar 2007

Phanidhar Kalita Vs Saraswati Devi and Another

Gauhati High Court · (2007) 3 GLT 199

Civil Procedure Code, 1908 (CPC) — Section 100, 103Evidence Act, 1872 — Section 45, 47, 67, 68

High Courts22 Mar 2007Allowed

Abhishek Kumar Vs State of Assam and Others

Gauhati High Court · (2007) 2 GLT 319

Constitution of India, 1950 — Article 14, 226

High Courts21 Mar 2007Dismissed

Anjan Das Vs State of Assam

Gauhati High Court · (2007) 3 GLT 161

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84

High Courts21 Mar 2007

Deba Kanta Saikia Vs State of Assam and Ors.

Gauhati High Court · (2007) 3 GLT 543

Constitution of India, 1950 — Article 12, 12

High Courts21 Mar 2007

Manju Dutta and Others Vs State of Tripura and Others

Gauhati High Court · (2007) 3 GLT 196

High Courts21 Mar 2007

Surya Begum Vs Amina Ahmed and Others

Gauhati High Court · (2009) 4 GLR 614

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 4, Order 47 Rule 7, Order 47 Rule 7(1), Order 47 Rule 8Succession Act, 1925 — Section 372, 384

High Courts21 Mar 2007Allowed

Mahesh Kalita @ Mahendra Kalita Vs State of Assam

Gauhati High Court · (2008) GLT 319 Supp

Penal Code, 1860 (IPC) — Section 376