High Courts07 Mar 2007Allowed
Priti International Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 4 GLR 492
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 32 of 41
High Courts07 Mar 2007Dismissed
Binoy Chakma Vs State of Tripura
Gauhati High Court · (2007) CriLJ 2834 : (2007) 3 GLT 119
Penal Code, 1860 (IPC) — Section 34, 436
High Courts07 Mar 2007Allowed
Sakaldew Prasad Sahani Vs Narakanta Saikia
Gauhati High Court · (2007) 2 GLT 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 47
High Courts06 Mar 2007Allowed
Raja Kakati Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 4 GLR 46 : (2007) 2 GLT 312
Constitution of India, 1950 — Article 226
High Courts06 Mar 2007Allowed
Rana Construction and Engineers and Another Vs Food Corporation of India and Others
Gauhati High Court · (2008) 1 CTLJ 143 : (2007) 3 GLT 506
Constitution of India, 1950 — Article 226
High Courts06 Mar 2007Allowed
Pachhunga University College Teachers'' Association and Another Vs North Eastern Hill University and Others
Gauhati High Court · (2009) 3 GLR 636 : (2007) 3 GLT 620
Mizoram University Act, 2000 — Section 33
High Courts06 Mar 2007Dismissed
Management of Assam State Electricity Board Vs Industrial Tribunal and Another
Gauhati High Court · (2007) 115 FLR 92 : (2007) 2 GLT 899 : (2008) 1 LLJ 213
Constitution of India, 1950 — Article 226, 38, 39, 42, 43Industrial Disputes Act, 1947 — Section 10, 12, 7
High Courts05 Mar 2007Dismissed
Anjan Kr. Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 608
Assam College Employees (Provincialisation) Rules, 2005 — Rule 3
High Courts05 Mar 2007Dismissed
Prabin Kr. Das Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 1016
High Courts05 Mar 2007
Dhruba Bharali Vs Shyam Chandra Kalita and Others
Gauhati High Court · (2008) GLT 178 Supp
Motor Vehicles Act, 1939 — Section 110D, 95(1), 95(2)
High Courts05 Mar 2007Allowed
UCO Bank, Agartala Branch Vs Dipak Debbarma and Others
Gauhati High Court · AIR 2007 Guw 96 : (2007) 4 BC 169 : (2007) 137 CompCas 845 : (2007) 3 CompLJ 141 : (2007) 3 GLR 918 : (2007) 2 GLT 515 : (2007) 79 SCL 559
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17
High Courts02 Mar 2007Allowed
Jatindra Nath Sarma Vs State of Assam and Another
Gauhati High Court · (2008) 2 GLT 831
Constitution of India, 1950 — Article 226, 309
High Courts02 Mar 2007
Ramdeo Sarma Vs Assam State Electricity Board and Others
Gauhati High Court · (2008) 1 BC 125 : (2007) 3 GLT 186
Civil Procedure Code, 1908 (CPC) — Section 102, 115, 34
High Courts02 Mar 2007
Sudhindra kr.Bhattacharjee Vs Assam Co.Operative apex bank and Ors.
Gauhati High Court · (2007) 2 GLT 843
High Courts02 Mar 2007Dismissed
Bharat Das Vs State of Assam
Gauhati High Court · (2007) 3 GLT 371
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts02 Mar 2007Allowed
Ambuja Cement Eastern Ltd. Vs Oil and Natural Gas Corporation Ltd. and Another
Gauhati High Court · (2007) 3 ARBLR 489 : (2007) 2 GLT 629
Arbitration Act, 1940 — Section 31, 33, 41Arbitration and Conciliation Act, 1996 — Section 85Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Mar 2007Allowed
Sudhindra Kr. Bhattacharjee Vs Assam Co. Operative Apex Bank and Others
Gauhati High Court · (2007) 2 GLT 843
High Courts01 Mar 2007
Tapan Kr. Das and Others Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 234
High Courts01 Mar 2007
Salemfort Khonglah Vs State of Assam and Others
Gauhati High Court · (2007) 7 VST 38
Assam Value Added Tax Act, 2003 — Section 76
High Courts01 Mar 2007Allowed
Amberlight Lyngdoh Vs State of Meghalaya and Others
Gauhati High Court · (2007) 2 GLT 538
Constitution of India, 1950 — Article 311(2)