High Courts06 Apr 2006Allowed
Usha Rani Das and Others Vs Shanti Ranjan Paul
Gauhati High Court · (2006) 3 GLR 189
Assam Urban Areas Rent Control Act, 1972 — Section 111, 5Limitation Act, 1963 — Article 67Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 39 of 54
High Courts06 Apr 2006
Sudhendu Mohan Talukdar Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 608 : (2006) 2 GLT 216
High Courts06 Apr 2006
Manager, Issabheel Tea Estate Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 821
Industrial Disputes Act, 1947 — Section 10, 10(4), 2, 25F
High Courts06 Apr 2006
Laishram Sunita Devi Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0055
High Courts06 Apr 2006Dismissed
Monidutta Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 508
Constitution of India, 1950 — Article 226
High Courts05 Apr 2006
Usharanjanbh Attacharjee and Others Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 802 Supp
Constitution of India, 1950 — Article 14, 16, 16(1), 309Tripura Civil Services Rules, 1967 — Rule 17, 2, 25, 26, 28
High Courts05 Apr 2006
Assam Roller Flour Mills Association and Another Vs State of Assam and Another
Gauhati High Court · (2006) 3 GLT 326 : (2006) 148 STC 165
Assam General Sales Tax Act, 1993 — Section 12, 2(33), 2(34), 36, 36(1)Assam General Sales Tax Rules, 1993 — Rule 6A, 6A(1), 6A(2)Constitution of India, 1950 — Article 13, 265, 276(2), 286
High Courts05 Apr 2006Allowed
Shri Yumnam Anand Meitei alias Bocha Vs State of Manipur and Others
Gauhati High Court · (2006) CriLJ 2654 : (2006) 4 GLT 202
National Security Act, 1980 — Section 14, 14(1), 3(2), 3(3), 3(5)Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts05 Apr 2006Allowed
Nirmala Devi Choudhury Legal Heirs of Shankarlal Jajodia and Others Vs Anandilal Jain
Gauhati High Court · (2006) 2 GLT 816
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)Evidence Act, 1872 — Section 116
High Courts05 Apr 2006Allowed
Sivasagar District Bus Owners Association Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 186 : (2006) 4 GLT 714
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 117
High Courts04 Apr 2006
Durgadutt Lohia Foundation Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 825
Assam Agricultural Income Tax Rules, 1939 — Rule 2(1), 2(4)Constitution of India, 1950 — Article 226
High Courts03 Apr 2006
Romeo Thangjam Vs Union of India and Ors.
Gauhati High Court · (2006) 04 GAU CK 0047
High Courts03 Apr 2006
Tongbram Gunachandra Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0044
High Courts03 Apr 2006
Konthoujam Ibocha Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0043
High Courts03 Apr 2006
Yumnam Khamba Singh and Anr. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0027
High Courts31 Mar 2006Dismissed
Pratima Mukherjee and Others Vs Amitava Mukherjee and Others
Gauhati High Court · (2009) 1 GLR 751 : (2006) 2 GLT 526
High Courts31 Mar 2006Allowed
State of Manipur Vs Dipak Kumar Das
Gauhati High Court · (2006) CriLJ 2305 : (2006) 2 GLT 453
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts31 Mar 2006Dismissed
Nidhan Biswas and Others Vs State of Tripura
Gauhati High Court · (2006) CriLJ 2429 : (2007) 1 DMC 313 : (2006) 2 GLT 202
Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(3), 176, 176(4), 313Dowry Prohibition Act, 1961 — Section 3Evidence Act, 1872 — Section 113A, 32, 32(1)
High Courts31 Mar 2006
Arati Chakraborty and Others Vs Nephurai Jamatia and Another
Gauhati High Court · (2007) ACJ 1698 : (2006) 2 GLT 20
Motor Vehicles Act, 1988 — Section 166, 173
High Courts31 Mar 2006
Longpoklakpam Binoy Meitei @ Lakpa Vs State of Manipur
Gauhati High Court · (2006) 03 GAU CK 0045