High Courts24 Apr 2006Dismissed
Dayal Hari Paul and Others Vs Pradip Kumar Lahkar and Others
Gauhati High Court · AIR 2006 Guw 148 : (2006) 3 GLT 680
Civil Procedure Code, 1908 (CPC) — Section 115, 35Evidence Act, 1872 — Section 116
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 37 of 54
High Courts24 Apr 2006Dismissed
Sailendra Nath Talukdar Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 4 GLT 643
Constitution of India, 1950 — Article 14, 16Evidence Act, 1872 — Section 114Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 3, 5, 5(4), 5(5), 5(6)
High Courts21 Apr 2006
State of Manipur Vs Aheibam Ningol Yumnam Ongbi Mema alias Memcha Devi
Gauhati High Court · (2006) 04 GAU CK 0059
High Courts21 Apr 2006Dismissed
Tapasi Trading Private Limited and Another Vs Neigrihms and Others
Gauhati High Court · (2007) 1 GLT 948
Constitution of India, 1950 — Article 14, 19, 226
High Courts20 Apr 2006
Joshua Riamei Vs Nungba Kerosine Agency and Ors.
Gauhati High Court · (2006) 04 GAU CK 0056
High Courts19 Apr 2006
W.Thapa Maring Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0051
High Courts18 Apr 2006
Wangkhem Raghuchandra Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0061
High Courts18 Apr 2006
D.Jameshing and Ors. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0050
High Courts18 Apr 2006
M.Jibantara Devi Vs Manipur Electronics and Ors.
Gauhati High Court · (2006) 04 GAU CK 0028
High Courts18 Apr 2006
Maibam Sarat Singh Vs State of Manipur
Gauhati High Court · (2006) 04 GAU CK 0025
High Courts17 Apr 2006
Paom in lun Chongloi Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0054
High Courts17 Apr 2006
State of Manipur Vs Yumnam Umapati Chanu
Gauhati High Court · (2006) 04 GAU CK 0041
High Courts17 Apr 2006
Debendra Deb Barma Vs State of Tripura and Others
Gauhati High Court · (2006) 2 GLT 153
High Courts17 Apr 2006
Md.Jamir Ali and Ors. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0011
High Courts15 Apr 2006
R.K.Deben Singh and Ors. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0035
High Courts13 Apr 2006Dismissed
Bijay Deka Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 618 : (2006) 2 GLT 181
Constitution of India, 1950 — Article 226
High Courts13 Apr 2006Dismissed
Samir Kumar Mitra Vs Assam State Transport Corporation and Others
Gauhati High Court · (2006) 4 GLT 779
High Courts13 Apr 2006
Naorem Jummy Meitei Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0010
High Courts13 Apr 2006Dismissed
Swapna Sen Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 14
Assam Panchayat Act, 1994 — Section 15, 15(1), 45, 45(4)
High Courts12 Apr 2006
Special Secretary to Nagaland, Home Department and Another Vs Berila
Gauhati High Court · (2007) 2 ACC 669 : (2008) ACJ 694 : (2009) 1 GLR 470
Motor Vehicles Act, 1988 — Section 165, 166, 95