High Courts12 Apr 2006
Hugie Zeliang and Another Vs State of Nagaland and Others
Gauhati High Court · (2009) 6 GLR 605 : (2006) 4 GLT 143
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 38 of 54
High Courts12 Apr 2006Dismissed
Jayanta Kumar Das Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 724
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9Constitution of India, 1950 — Article 226Service Staff Regulations of Assam State Cooperative Marketing and Consumers Federation Ltd. Rules, 1985 — Rule 43
High Courts12 Apr 2006
State of Manipur and Anr. Vs Chabungbam Thoibisana Devi and Ors.
Gauhati High Court · (2006) 04 GAU CK 0052
High Courts12 Apr 2006
Special Secy., Govt. of Nagaland and Another Vs Ladsie and Others
Gauhati High Court · (2006) 4 ACC 76 : (2008) ACJ 78 : (2009) 5 GLR 333 : (2006) 2 GLT 555
Motor Vehicles Act, 1988 — Section 140, 165, 166, 95
High Courts11 Apr 2006Dismissed
Protosius Lyngdoh Vs State of Meghalaya and Another
Gauhati High Court · (2006) 3 GLR 218
Constitution of India, 1950 — Article 163, 226, 311(2), 32, 356Evidence Act, 1872 — Section 123, 124National Security Act, 1980 — Section 3(2)
High Courts11 Apr 2006Allowed
Union of India (UOI) and Another Vs District Judge and Another
Gauhati High Court · (2006) 4 GLT 738
Constitution of India, 1950 — Article 226, 227Defence of India Act, 1971 — Section 34Defence of India Rules, 1971 — Rule 135(1), 155
High Courts11 Apr 2006Dismissed
Chitta Mohan Bora and Another Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 447
Assam Land and Revenue Regulation, 1886 — Section 95A, 95A
High Courts11 Apr 2006Allowed
Abdul Kayam Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 212
Assam Panchayat Act, 1994 — Section 15, 41
High Courts10 Apr 2006
Laiphangbam Sudhajit Singh and Ors. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0058
High Courts10 Apr 2006
G.Mani Sharma Vs State of Manipur and Ors.
Gauhati High Court · (2006) 04 GAU CK 0053
High Courts10 Apr 2006
Jolienthang F.Tusing Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0046
High Courts10 Apr 2006
N.Brojen Singh and Anr. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0026
High Courts07 Apr 2006
Krishna Sarma @ Sah Vs State of Assam
Gauhati High Court · (2006) 2 GLT 255
Arms (Amendment) Act, 1983 — Section 21(1), 21(2), 21(6)Arms Act, 1959 — Section 10, 11, 12, 25, 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts07 Apr 2006Allowed
Sukumar Saha Vs Smti. Langti Chakma and Others
Gauhati High Court · (2006) 2 GLT 173
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 38, 38(3)
High Courts07 Apr 2006Allowed
M.C. Nandeesha Vs ML Bowmik and Others
Gauhati High Court · (2006) GLT 590 Supp
Central Agricultural University Act, 1992 — Section 12, 27, 27(1), 31, 9Constitution of India, 1950 — Article 226
High Courts07 Apr 2006Dismissed
Indian Oil Corporation Ltd. and Others Vs S.C. Podder and Others
Gauhati High Court · (2006) 2 GLT 149
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 21Contract Act, 1872 — Section 23, 28
High Courts07 Apr 2006Allowed
Bina Chakraborty (Majumder) Vs Ranjit Kr. Majumder
Gauhati High Court · (2006) 2 GLT 192
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 25
High Courts07 Apr 2006Dismissed
Ameya Developers Private Ltd. Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 483
High Courts06 Apr 2006Dismissed
Ramesh Chandra Debnath Vs TRTC and Another
Gauhati High Court · (2006) 2 GLT 185
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1), 16, 27