High Courts05 Nov 2003
Intaz Ali and Another Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 122
Penal Code, 1860 (IPC) — Section 396, 397
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 7 of 35
High Courts05 Nov 2003Dismissed
Sudhangshu Kumar Roy Choudhury Vs State of Mizoram and Others
Gauhati High Court · (2003) 3 GLT 509
Constitution of India, 1950 — Article 14, 21
High Courts05 Nov 2003Dismissed
Arun Borah Vs North Eastern Electric Power Corporation Limited and Others
Gauhati High Court · (2004) 1 GLR 627
North Eastern Electric Power Corporation Limited Security Force Conduct Disciplinary and Appeal Rules — Rule 5(4), 6
High Courts05 Nov 2003
Shyam Bahadur Chetri Vs North Eastern Electric Power Corporation Ltd. and Others
Gauhati High Court · (2004) 2 GLR 135
High Courts04 Nov 2003Dismissed
Alok Debroy and Another Vs State of Assam
Gauhati High Court · (2004) 3 GLR 77 : (2003) 3 GLT 468
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts31 Oct 2003Dismissed
Moslemuddin Vs Samar Ali and Others
Gauhati High Court · (2005) GLT 501 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 302, 324, 34
High Courts30 Oct 2003Dismissed
Abdul Jalil Talukdar Vs Pragjyotish Gaolia Bank
Gauhati High Court · (2004) 2 GLR 141
High Courts30 Oct 2003Allowed
Kulendra Lahkar Vs Presiding Officer, Labour Court and Another
Gauhati High Court · (2004) 102 FLR 109 : (2004) 2 GLR 19 : (2005) GLT 387 Supp
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Oct 2003Dismissed
Atul Chandra Kalita Vs Bano Ram Boro and Others
Gauhati High Court · AIR 2004 Guw 174 : (2004) 1 CTLJ 360 : (2003) 3 GLT 518
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Contract Act, 1872 — Section 11
High Courts29 Oct 2003
Sunil Chandra Sarkar Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 433
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 3(1)
High Courts29 Oct 2003
Mahendra Nath Das Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLR 1
High Courts29 Oct 2003Dismissed
Lakshadhar Kalita Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 327
Constitution of India, 1950 — Article 226
High Courts29 Oct 2003
Governing Body, K.C. Das Commerce College and Another Vs Gautam Choudhury and Others
Gauhati High Court · (2004) 2 GLR 310
Non Government Colleges Management Rules, 2001 — Rule 18
High Courts28 Oct 2003Dismissed
Tripura Jute Mills Officers Association and Others Vs State of Tripura and Others
Gauhati High Court · (2004) 2 GLR 241 : (2005) GLT 523 Supp
Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts28 Oct 2003Dismissed
Bonti Bala Das Vs Oil India Ltd. and Others
Gauhati High Court · (2004) 1 GLR 590
Constitution of India, 1950 — Article 226
High Courts28 Oct 2003
Safique Ali Vs Surajan Bibi
Gauhati High Court · (2004) CriLJ 1183 : (2004) 2 GLR 207 : (2005) GLT 263 Supp
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 397(2), 397(3), 482
High Courts27 Oct 2003Allowed
L.N.K 356 Puna Ram Chutia Vs State of Assam
Gauhati High Court · (2004) 1 GLR 591
Arms Act, 1959 — Section 25(1)
High Courts27 Oct 2003Allowed
Ranjan Nath and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 126
High Courts27 Oct 2003
Phatik Das Vs State of Assam
Gauhati High Court · (2004) 1 GLR 594
Penal Code, 1860 (IPC) — Section 304
High Courts27 Oct 2003Dismissed
Bar Council of India and Another Vs Governing Body of Sibsagar Law College and Others
Gauhati High Court · (2004) 1 GLR 588
Bar Council of India Rules, 1975 — Rule 13