High Courts14 Nov 2003Dismissed
Biswanath Saha Vs Gouri Karmakar and Others
Gauhati High Court · (2006) 1 GLR 652
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 107
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 6 of 35
High Courts13 Nov 2003Allowed
Kandarpa Pathak Vs Ujjal Pada Ganguly
Gauhati High Court · (2004) 2 GLR 639 : (2005) GLT 504 Supp
Penal Code, 1860 (IPC) — Section 415
High Courts13 Nov 2003Allowed
Rabin Chandra Bhuyan Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 2 GLR 619 : (2005) GLT 230 Supp
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts13 Nov 2003Allowed
Bhairam Parik and Another Vs State of Assam
Gauhati High Court · (2005) 1 GLR 84
Prevention of Food Adulteration Act, 1954 — Section 11Prevention of Food Adulteration Rules, 1955 — Rule 12C, 14, 9
High Courts12 Nov 2003Dismissed
L. Dorendra Singh Vs Manipur Public School Society and Another
Gauhati High Court · (2004) 2 GLR 644 : (2005) GLT 98 Supp
Constitution of India, 1950 — Article 12, 226
High Courts12 Nov 2003Dismissed
Piyush Madhukar Vs The State of Assam and Others
Gauhati High Court · (2004) 2 GLR 658 : (2005) GLT 556 Supp
Constitution of India, 1950 — Article 226
High Courts12 Nov 2003Dismissed
Vijay Kumar Gupta and Others Vs Assam State Weaving and Manufacturing Company Ltd.
Gauhati High Court · (2004) 2 GLR 34
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Nov 2003Partly Allowed
Manoj Kumar Deb Roy Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLR 151
Penal Code, 1860 (IPC) — Section 380
High Courts12 Nov 2003
Md. Raisuddin Vs Sahidul Islam and Others
Gauhati High Court · (2004) 2 GLR 159
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5)
High Courts11 Nov 2003
Smt. Usha Rani Banik Vs Haridas Das and Others
Gauhati High Court · AIR 2005 Guw 1 : (2003) 3 GLT 601
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1(1)Transfer of Property Act, 1882 — Section 52
High Courts10 Nov 2003Allowed
Basanti Singha Vs State of Assam
Gauhati High Court · (2004) 2 GLR 162 : (2004) 1 GLT 56
Penal Code, 1860 (IPC) — Section 409
High Courts07 Nov 2003Allowed
Aenakhal Tea Company Vs On the Death of Bhagwat Sonar and Keshab Verma their Legal Heirs
Gauhati High Court · (2004) 2 GLR 323
High Courts07 Nov 2003
State of Assam and Others Vs S. Rai
Gauhati High Court · (2004) 1 GLT 344
Limitation Act, 1963 — Section 5
High Courts06 Nov 2003Allowed
Durga Dutta Tiwari Vs State of Assam and Another
Gauhati High Court · (2004) GLT 401 Supp
Factories Act, 1948 — Section 29, 32, 91, 92
High Courts06 Nov 2003
Katahgurimin Samabai Samittee Ltd. Vs Tepori Sonai Morisuti Meen Samabai Samittee Ltd. and Others
Gauhati High Court · (2004) GLT 381 Supp
Constitution of India, 1950 — Article 226
High Courts06 Nov 2003Dismissed
Golap Chandra Chetia Vs Assam Adminstrative Tribunal and Others
Gauhati High Court · (2004) 2 GLR 329 : (2004) 1 GLT 5
High Courts06 Nov 2003
Assam State Co-operative Agriculture and Rural Development Bank Ltd. and Others Vs Apurba Kr. Das and Others
Gauhati High Court · (2004) 1 GLT 225 : (2004) 3 LLJ 122
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Nov 2003Dismissed
Bijulibari Multipurpose Development Society Vs State of Assam and Others
Gauhati High Court · (2004) 1 CTLJ 365 : (2003) 3 GLT 503
High Courts06 Nov 2003
Board of Directors, Ascard Bank Ltd. and Others Vs Baharul Islam and Others
Gauhati High Court · (2004) 102 FLR 107 : (2004) 2 GLR 144
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F