High Courts28 Nov 2003Dismissed
Khanindra Kr. Kalita Vs State of Assam and Others
Gauhati High Court · (2004) GLT 588 Supp
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 5 of 35
High Courts28 Nov 2003Dismissed
Manju Bhattacharjee Vs Dr. Rebati Kumar Deb
Gauhati High Court · (2004) 2 GLR 718
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts27 Nov 2003Allowed
On the Death of Deepak Kumar Dutta his Legal Heirs Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 2 GLR 670
High Courts27 Nov 2003Dismissed
Bigum Ngulom and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 623 : (2005) GLT 823 Supp
Constitution of India, 1950 — Article 226
High Courts25 Nov 2003Dismissed
Mahabhairab Temple Management Committee Vs Govinda Borthakur and Others
Gauhati High Court · (2004) 2 GLR 663
Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959 — Section 8(5)
High Courts24 Nov 2003
Viswa Nath Bogar Vs Gyarsilal Agarwalla
Gauhati High Court · (2004) 1 GLR 615 : (2005) GLT 234 Supp
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19
High Courts21 Nov 2003
Bimalangshu Roy Vs Kamaaalendu Bhattacharjee
Gauhati High Court · AIR 2004 Guw 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 83, 83(1), 87, 93(1)
High Courts20 Nov 2003Allowed
Bhabendra Sharma Vs The State of Assam and Others
Gauhati High Court · (2004) 2 GLR 633
Constitution of India, 1950 — Article 226
High Courts20 Nov 2003Dismissed
Harekrishna Mazumdar Vs State of Assam
Gauhati High Court · (2004) 2 GLR 124
Criminal Procedure Code, 1973 (CrPC) — Section 433
High Courts20 Nov 2003
Rambrikash Singh and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2005) 1 GLR 244 : (2003) 3 GLT 684
High Courts19 Nov 2003
Apurba Kumar Sarma and Others Vs State of Assam and Others
Gauhati High Court · (2005) 3 GLR 763
Assam Forensic Science Laboratory Service Rules, 1995 — Rule 12, 12(1), 13, 13(1), 13(2)Constitution of India, 1950 — Article 226
High Courts18 Nov 2003
Monoranjan Doloy @ Mangal Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 3 GLT 727
National Security Act, 1980 — Section 3(4)
High Courts18 Nov 2003
California Pacific Trading Corporation Vs Kitply Industries Ltd.
Gauhati High Court · (2004) 118 CompCas 580 : (2004) 52 SCL 621
Civil Procedure Code, 1908 (CPC) — Section 13Companies Act, 1956 — Section 433, 434
High Courts18 Nov 2003
Agin Taboh and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 3 GLT 621
Lecturer of Government College (Group A Post) Recruitment Rules, 1990 — Rule 3, 5University Grants Commission Act, 1956 — Section 14, 26, 26(1)
High Courts14 Nov 2003
Gyati Hangu and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 2 GLR 331 : (2003) 3 GLT 691
All India Radio and Doordarshan (Transmission Executive) Recruitment (Amendment) Rules, 1994 — Rule 4Constitution of India, 1950 — Article 309
High Courts14 Nov 2003Dismissed
Chanchal Rakshit Vs State of Tripura and Others
Gauhati High Court · (2005) 1 GLR 56
High Courts14 Nov 2003Dismissed
M.S. Chahal Vs Union of India (UOI) and Others
Gauhati High Court · (2004) GLT 548 Supp
Constitution of India, 1950 — Article 226
High Courts14 Nov 2003Dismissed
Manik Chandra Pal Vs B.K. Chakraborty
Gauhati High Court · (2004) CriLJ 1269 : (2005) 1 GLR 51 : (2005) GLT 180 Supp
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2
High Courts14 Nov 2003Dismissed
Md. Abdul Sattar Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 1 GLR 155
Constitution of India, 1950 — Article 226(2)