Assam Urban Water Supply and Sewerage Board Vs Subhas Project and Marketing Ltd.
Gauhati High Court · AIR 2003 Guw 146 : (2003) 3 GLT 124 : (2004) 55 SCL 555
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685 judgments · page 21 of 35
Gauhati High Court · AIR 2003 Guw 146 : (2003) 3 GLT 124 : (2004) 55 SCL 555
Gauhati High Court · (2003) 3 GLR 239
Gauhati High Court · (2004) 1 GLR 125 : (2004) 1 GLT 673
Gauhati High Court · (2004) 1 GLT 478
Gauhati High Court · (2003) 3 GLT 645
Gauhati High Court · (2004) GLT 203 Supp
Gauhati High Court · (2003) 3 GLR 193
Gauhati High Court · (2004) 1 GLR 532
Gauhati High Court · (2004) 3 GLR 209
Gauhati High Court · (2005) 1 GLR 277
Gauhati High Court · (2004) CriLJ 458 : (2004) 1 GLT 415
Gauhati High Court · (2004) 1 GLR 290
Gauhati High Court · (2004) 1 GLT 104 : (2004) 134 STC 158
Gauhati High Court · (2004) 1 GLR 381 : (2003) 3 GLT 30
Gauhati High Court · (2004) 1 GLT 19
Gauhati High Court · (2004) 1 GLT 17
Gauhati High Court · (2003) 3 GLR 470 : (2004) 1 GLT 30
Gauhati High Court · (2004) GLT 485 Supp
Gauhati High Court · (2003) CriLJ 3275 : (2003) 2 GLR 595 : (2004) 1 GLT 25
Gauhati High Court · (2003) 3 GLR 130 : (2003) 2 GLT 151