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Gauhati High Court judgments, 2003

685 judgments · page 19 of 35

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High Courts12 Jun 2003Dismissed

Aminul Hoque Vs State of Assam and Others

Gauhati High Court · (2003) 3 GLR 434 : (2003) 3 GLT 611

Assam Aided Colleges Employees Rules, 1960 — Rule 4Assam Education Department Selection Rules, 1981 — Rule 10, 11
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High Courts10 Jun 2003

Industrial Credit and Investment Corporation of India Ltd. Vs Financial and Management Services Ltd.

Gauhati High Court · (2003) 3 GLR 429

Arbitration and Conciliation Act, 1996 — Section 9
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High Courts09 Jun 2003Dismissed

Howoto Sema Vs State of Nagaland and Others

Gauhati High Court · (2004) GLT 417 Supp

Constitution of India, 1950 — Article 14, 16(1)Nagaland State Transport Service (Amendment) Rules, 1991 — Rule 15
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High Courts09 Jun 2003

Ilalaya Konger Vs Assam Agricultural University and Others

Gauhati High Court · (2004) 1 GLR 470 : (2003) 2 GLT 586

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High Courts09 Jun 2003Dismissed

Lokheswar Likhok and Another Vs Union of India (UOI) and Others

Gauhati High Court · (2003) 2 GLT 366

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115, 151Constitution of India, 1950 — Article 226, 227, 228
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High Courts06 Jun 2003Allowed

Nowrangroy Metals Pvt. Ltd. Vs Joint Commissioner of Income Tax (Assessment)

Gauhati High Court · (2003) 184 CTR 260 : (2004) 1 GLR 355 : (2005) GLT 701 Supp : (2003) 262 ITR 231

Income Tax Act, 1961 — Section 32, 43(3)
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High Courts05 Jun 2003Dismissed

Governing Body of Kalaguru Bishnu Rabha College and Another Vs Madhabi Boruah (Borah) and Others

Gauhati High Court · (2005) 1 GLR 579 : (2003) 2 GLT 459

Assam Junior College Education (Provincialisation) Act, 1996 — Section 2, 3
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High Courts05 Jun 2003Dismissed

Gurdino Jiwatram Kukreja and Others Vs The Eastern Mining and Allied Industries Ltd.

Gauhati High Court · (2003) 3 BC 291 : (2005) 58 SCL 262

Companies Act, 1956 — Section 113, 433, 434, 434(1), 439Limitation Act, 1963 — Article 24, 47
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High Courts05 Jun 2003

National Insurance Company Ltd. Vs Atowar Hussain and Another

Gauhati High Court · (2003) 2 ACC 744

Employees Compensation Act, 1923 — Section 30, 4
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High Courts05 Jun 2003Dismissed

A. Inbam(Constable) Vs Union of India (UOI) and Others

Gauhati High Court · (2003) 2 GLT 610

Army Rules, 1954 — Rule 22, 23, 24, 25Border Security Force Act, 1968 — Section 106, 117(2), 141, 16, 2Border Security Force Rules, 1969 — Rule 40, 45, 45(1), 45(2), 45A
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High Courts04 Jun 2003

Atul Borah Vs United Bank of India and Others

Gauhati High Court · (2005) 1 GLR 294 : (2003) 3 GLT 376 : (2004) 2 LLJ 99

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High Courts04 Jun 2003

Mala Chaliha Vs State of Assam and Others

Gauhati High Court · (2003) 2 GLT 360

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High Courts04 Jun 2003Allowed

Karha Fishery Samabai Samity Ltd. Vs State of Assam and Others

Gauhati High Court · (2003) 3 GLR 426

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High Courts04 Jun 2003Allowed

State of Assam and Others Vs Subrata Kar and Others

Gauhati High Court · (2003) 3 GLR 507

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)
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High Courts02 Jun 2003

Dibakar Hazarika Vs State of Assam and Others

Gauhati High Court · (2003) 2 GLT 648

Assam Fisheries Rules, 1953 — Rule 13, 13(1), 2, 5, 8Constitution of India, 1950 — Article 15(1), 15(4), 226
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High Courts02 Jun 2003

Nanu Devi (Balmiki) Vs Food Corporation of India and Others

Gauhati High Court · (2003) 3 GLR 432

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High Courts02 Jun 2003Dismissed

Shikhar Chand Falodia and Another Vs Sushil Kumar Sanganeria and Brothers

Gauhati High Court · AIR 2004 Guw 119 : (2004) 2 GLR 256 : (2005) GLT 393 Supp

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High Courts02 Jun 2003Allowed

Dhirendra Purkayastha Vs Subhashini Purkayastha

Gauhati High Court · (2005) 1 GLR 357

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts30 May 2003Dismissed

Rajmohan Das Vs Charai Bahi Co-op Society Ltd. and Another

Gauhati High Court · (2004) 1 GLR 151

Carriers Act, 1865 — Section 10, 8, 9
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High Courts30 May 2003Allowed

Hemam Bihari Singh Vs State of Manipur and Others

Gauhati High Court · (2003) 2 GLR 671 : (2004) 1 GLT 1

Constitution of India, 1950 — Article 311
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