High Courts23 May 2003Dismissed

Randhir Nath and Others Vs State of Assam and Others

Gauhati High Court · (2004) GLT 819 Supp

Assam Judicial Service Rules, 1967 — Rule 5(4)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 6(1)Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 5, 5(2)