High Courts22 Mar 2002Dismissed
Maheswar Sarma Vs Arunachal Pradesh Public Service Commission and Others
Gauhati High Court · (2002) 3 GLT 90
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 22 of 29
High Courts22 Mar 2002Dismissed
Tana Kaya Tara Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 1 GLT 454
Arunachal Pradesh Power Engineering Service Rules, 1993 — Rule 11, 33
High Courts22 Mar 2002Dismissed
Hanuman Pd. Sharma Vs Union of India (UOI)
Gauhati High Court · (2003) 2 GLR 490 : (2003) 1 GLT 537
Railway Claims Tribunal Act, 1987 — Section 17
High Courts22 Mar 2002Dismissed
Daya Engineering Works Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 98
Constitution of India, 1950 — Article 226
High Courts21 Mar 2002Allowed
Mintu Hazarika Vs State of Assam
Gauhati High Court · (2002) 3 GLT 80
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Mar 2002
Mary Rasul Vs Isahak Ali
Gauhati High Court · AIR 2002 Guw 138 : (2002) 2 GLT 239
Constitution of India, 1950 — Article 324Election Symbols (Reservation and Allotment) Order, 1968 — Order 13ARepresentation of the People Act, 1951 — Section 33(6)
High Courts21 Mar 2002
New India Assurance Co. Ltd. Vs Lalawati Chouhan and Others
Gauhati High Court · (2002) 2 GLT 225
Constitution of India, 1950 — Article 141, 142, 226, 227Motor Vehicles Act, 1988 — Section 149, 149(2), 173
High Courts21 Mar 2002Allowed
Sing Killing Vs Income Tax Officer and Others
Gauhati High Court · (2002) 175 CTR 668 : (2002) 2 GLT 329 : (2002) 255 ITR 444 : (2002) 125 TAXMAN 403
Income Tax Act, 1961 — Section 10(26), 206, 206C
High Courts20 Mar 2002
Oriental Insurance Company Ltd. Vs Smti. Rajkholi and Others
Gauhati High Court · (2002) 2 GLT 202
Workmens Compensation Act, 1923 — Section 30, 4(1), 4(3), 4A(3)
High Courts20 Mar 2002
Collector Vs Abdul Matin Ahmed
Gauhati High Court · (2003) 3 GLR 242
Land Acquisition Act, 1894 — Section 23(1A), 4(1)
High Courts20 Mar 2002
Troilokya Gogoi Vs State of Assam
Gauhati High Court · (2002) 1 GLT 407
Criminal Procedure Code, 1973 (CrPC) — Section 164(2), 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2002Dismissed
Phulmati and Others Vs Bidyut Joyti Dutta Choudhury and Others
Gauhati High Court · (2002) 2 GLT 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 99, Order 39 Rule 1, Òrder 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts19 Mar 2002
Ajant Bhuiya Vs Smt. Lalrinmawii Khiangte
Gauhati High Court · AIR 2002 Guw 107 : (2003) 3 GLR 293 : (2002) 2 GLT 294
Divorce Act, 1869 — Section 11, 14
High Courts19 Mar 2002
Niren Sainary and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 183
Bodoland Autonomous Council Act, 1993 — Section 24
High Courts18 Mar 2002Dismissed
Paradise Hotel and Restaurant Vs Airport Authority of India and Others
Gauhati High Court · (2002) 1 GLT 639
High Courts18 Mar 2002Allowed
State Bank of India and Others Vs Dr. Prasanna Kumar Agarwal
Gauhati High Court · (2002) 1 GLT 660 : (2002) 3 LLJ 46
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50A
High Courts18 Mar 2002
Prasanta Barpatra Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 343 : (2002) 2 GLT 292
High Courts15 Mar 2002
Philip Sareng Vs State of Assam
Gauhati High Court · (2002) 2 GLT 175
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Mar 2002Dismissed
Assistant Commissioner of Income Tax Vs Technotive Eastern Pvt. Ltd.
Gauhati High Court · (2002) 03 GAU CK 0045
Income Tax Act, 1961 — Section 80HH, 80I
High Courts15 Mar 2002Dismissed
Thangjam Surup Singh and Others Vs Thangjam Karunamaya Singh and Others
Gauhati High Court · (2002) 2 GLT 516
Hindu Succession Act, 1956 — Section 14(1)