High Courts08 Jan 2002Dismissed
State of Mizoram Vs Pu Shvanhnu At
Gauhati High Court · (2002) 3 GLR 507 : (2002) 2 GLT 272
Constitution of India, 1950 — Article 226North Eastern Areas (Reorganisation) Act, 1971 — Section 52(3)
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 29 of 29
High Courts07 Jan 2002Dismissed
Hara Mohan Sen and Others Vs Divisional Manager, National Insurance Co. Ltd. and Another
Gauhati High Court · (2002) 1 GLT 89
Arbitration Act, 1940 — Section 39(1)
High Courts07 Jan 2002Allowed
Tyabur Rahman Vs Stateof Assam and Others
Gauhati High Court · (2002) 1 GLT 94
Constitution of India, 1950 — Article 226
High Courts07 Jan 2002Dismissed
United Bank of India and Others Vs Rafiulla Tea and Industries (P.) Ltd.
Gauhati High Court · AIR 2002 Guw 101 : (2002) 110 CompCas 427 : (2002) 1 GLT 108
Constitution of India, 1950 — Article 226
High Courts07 Jan 2002Allowed
Tushar Kanti Dey Vs Sulata Choudhury and Others
Gauhati High Court · (2002) 1 GLT 51
Assam Urban Areas Rent Control Act, 1972 — Section 5(1)
High Courts07 Jan 2002Dismissed
Saif Uddin Laskar Vs Ajmad Hussain Laskar and Others
Gauhati High Court · (2002) 1 GLT 86
High Courts04 Jan 2002
Parag Sarma and Another Vs Rajeswar Roy and Others
Gauhati High Court · (2002) 1 GLT 306
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 146, 149, 149(2), 15, 168
High Courts04 Jan 2002
Jay Bee Energy Services Pvt. Ltd. Vs Oil India Ltd. and Others
Gauhati High Court · (2002) 1 GLT 329
Constitution of India, 1950 — Article 226
High Courts03 Jan 2002Dismissed
Ashish Kumar Sengupta Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 76
Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 9(1), 9(2)
High Courts03 Jan 2002
Dharampal Satyapal Ltd. Vs Union of India
Gauhati High Court · (2003) 1 GLJ 1 : (2002) 2 GLJ 34 : (2002) 3 GLT 676
Central Excises and Salt Act, 1944 — Section 5A(1), 5A(1)
High Courts03 Jan 2002Dismissed
129 Haria Dublong Meen Samabay Samity Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 300
Assam Fisheries Rules, 1953 — Rule 12
High Courts03 Jan 2002Dismissed
Sreeniwas Basudeo Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 01 GAU CK 0031
Contract Act, 1872 — Section 63, 8
High Courts03 Jan 2002Dismissed
Md. Habibur Rahman Barbhuya Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 277
High Courts03 Jan 2002
Rakesh Kumar Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 1 GLT 79
High Courts03 Jan 2002Allowed
State of Assam Vs Tumda Saw and Veneer Mills and Others
Gauhati High Court · (2002) 1 GLT 346
Assam Forest Act, 1891 — Section 3(3), 40(2)
High Courts02 Jan 2002Allowed
Sunil Ghosh Vs Dijendra Lal Das and Others
Gauhati High Court · (2002) 1 GLT 169
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17