High Courts09 Apr 2002Allowed
Nabab Ali Vs State of Assam
Gauhati High Court · (2002) 2 GLT 465
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 302, 498
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 21 of 29
High Courts08 Apr 2002Allowed
Nirmali Bora and Others Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 462
Constitution of India, 1950 — Article 14, 21, 41, 45
High Courts06 Apr 2002
Sishir Ranjan Saha Vs The State of Tripura and Others
Gauhati High Court · AIR 2002 Guw 102 : (2002) 2 GLT 613
Constitution of India, 1950 — Article 226
High Courts05 Apr 2002Dismissed
Deltech (India) Pvt. Ltd. and Another Vs Oil and Natural Gas Corporation and Others
Gauhati High Court · (2002) 2 GLT 422
High Courts05 Apr 2002
Commissioner, K.V.S. Vs Tapan Kumar Chakraborty
Gauhati High Court · (2002) 3 GLT 639
High Courts04 Apr 2002
National Insurance Company Ltd. Vs Smti. Kheli
Gauhati High Court · (2002) 2 GLT 193
Motor Vehicles Act, 1988 — Section 173
High Courts04 Apr 2002Dismissed
Assistant Commissioner of Income Tax and Others Vs Director of State Lotteries, Assam and Another
Gauhati High Court · (2002) 3 GLT 300 : (2002) 255 ITR 236
Income Tax Act, 1961 — Section 194B, 2(24)
High Courts04 Apr 2002Dismissed
Assistant Commissioner of Income Tax and Others Vs Director of State Lotteries and Another
Gauhati High Court · (2003) 1 GLR 131
Income Tax Act, 1961 — Section 194B, 2(24)
High Courts03 Apr 2002
N.J. Devani Builders (P.) Ltd. Vs Union of India (UOI) and Another
Gauhati High Court · (2003) 3 GLR 36 : (2002) 2 GLT 1
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 Apr 2002
Dwarika Prasad Tiwari and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 89
Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 13Assam Services (Discipline and Appeal) Rules, 1964 — Rule 16, 16(2)Constitution of India, 1950 — Article 226
High Courts27 Mar 2002
Ramakrishna Libang Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2002) 2 GLT 408
High Courts27 Mar 2002
Bishnu Priya Pradhan (Smti) Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 2 GLT 532
High Courts26 Mar 2002Allowed
Sukh Ram Rava Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 332
Constitution of India, 1950 — Article 22, 22(5), 226National Security Act, 1980 — Section 14, 3(2), 3(3), 3(4), 3(5)
High Courts26 Mar 2002
Assam Diploma Engineers Service Association Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 313
High Courts26 Mar 2002
Arunodoi Construction Co. (P) Ltd. Vs State of Assam
Gauhati High Court · (2002) 127 STC 561
Assam General Sales Tax (Amendment) Rules, 1999 — Rule 19(2)Assam General Sales Tax Act, 1993 — Section 27, 7, 8Assam General Sales Tax Rules, 1993 — Rule 35, 35(5)
High Courts26 Mar 2002
Allied Traders and Others Vs State of Assam and Others
Gauhati High Court · (2002) 3 GLR 596 : (2002) 1 GLT 482
Assam General Sales Tax Act, 1993 — Section 27, 7, 8Assam General Sales Tax Rules, 1993 — Rule 35(5)
High Courts26 Mar 2002Dismissed
Oil India Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 95 FLR 672 : (2002) 2 GLT 304 : (2002) 3 LLJ 541
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(2)
High Courts26 Mar 2002
SPM Engineers Ltd. Vs Guwahati Municipal Corporation
Gauhati High Court · AIR 2002 Guw 114 : (2003) 1 ARBLR 403 : (2002) 3 GLT 70
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts25 Mar 2002Allowed
Amal Prava Medhi Legal Heirs on The Death of Keshab C. Medhi and Others Vs Prabha Medhi and Others
Gauhati High Court · (2002) 2 GLT 236
Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 106
High Courts22 Mar 2002
Deputy Commissioner-cum-Sessions Judge Vs Nyongwa Ngemu
Gauhati High Court · (2002) 3 GLT 75
Assam Frontier (Administration of Justice) Regulations, 1945 — Section 26, 30(1), 30(2)