High Courts07 May 2002Allowed
Tago Doke Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 3 GLT 68
Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 19, 20
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 19 of 29
High Courts07 May 2002Dismissed
Sandipan Endow Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 42
Assam Town and Country Planning (Management of Authority) Rules, 1963 — Rule 8, 8(1), 8(2)Assam Town and Country Planning Act, 1959 — Section 8B, 8B(4)
High Courts06 May 2002
Damudhar Prasad Verma Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 2 BC 351
Constitution of India, 1950 — Article 293, 299, 300
High Courts06 May 2002Allowed
Utpal Bora Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 38
High Courts06 May 2002Allowed
Yare Tali and Others Vs Tapak Tali
Gauhati High Court · (2002) 05 GAU CK 0008
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9
High Courts03 May 2002Dismissed
Md. Sirajul Haque Vs State of Assam
Gauhati High Court · (2002) CriLJ 3192 : (2003) 3 GLR 101 : (2002) 2 GLT 196
Drugs and Cosmetics Act, 1940 — Section 18, 27
High Courts02 May 2002Allowed
Atik Miyu Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 2 GLT 378
High Courts02 May 2002Allowed
I.S. Laishram and Another Vs Th. Subhash Singh
Gauhati High Court · (2002) 2 GLT 605
High Courts01 May 2002
Brij Kishore Prasad Vs CEGAT
Gauhati High Court · (2003) 152 ELT 275
Customs Act, 1962 — Section 121
High Courts30 Apr 2002Allowed
Ikram Hussain and Others Vs Ramani Nath and Another
Gauhati High Court · AIR 2003 Guw 24 : (2002) 2 GLT 13
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Apr 2002
Dr. (Mrs.) Malaya Barman Vs Pabindra Deka
Gauhati High Court · (2003) 2 GLR 295
Representation of the People Act, 1951 — Section 86(5)
High Courts30 Apr 2002Dismissed
Jogeswar Gayan Vs Moti Ram Borah and Others
Gauhati High Court · (2003) 3 GLR 160 : (2002) 2 GLT 189
Limitation Act, 1963 — Section 25
High Courts30 Apr 2002Dismissed
Sh. Thanzuala Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 116
Mizo District (Agricultural Land) Act, 1963 — Section 4(2)
High Courts26 Apr 2002Allowed
Arifa Begum (Musstt) and Others Vs Toyab Ali and Others
Gauhati High Court · (2003) 1 GLT 427
Benami Transactions (Prohibition) Act, 1988 — Section 1(3), 3, 4, 4(1), 4(3)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11, 115, 151Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts25 Apr 2002Dismissed
Union of India (UOI) and Others Vs Tarit Ranjan Das
Gauhati High Court · (2002) 2 GLT 371
High Courts25 Apr 2002Allowed
Mohendra Narayan Nath Vs State of Assam
Gauhati High Court · (2003) 96 FLR 364 : (2002) 2 GLT 374
High Courts25 Apr 2002Dismissed
Hafiz Rashid Ahmed Choudhury Vs Mission Ranjan Das and Others
Gauhati High Court · (2002) 1 GLT 680
Representation of the People Act, 1951 — Section 123, 123(1), 123(1)(A), 123(1)(B), 123(2)
High Courts24 Apr 2002Dismissed
Mrinal Kanti Bose Vs General Manager (Claims), N.F. Railways
Gauhati High Court · (2003) 2 ACC 378 : (2003) 1 GLR 556 : (2002) 2 GLT 440
Railway Claims Tribunal Act, 1987 — Section 13, 18, 23Railways Act, 1989 — Section 107, 2(32)
High Courts24 Apr 2002Dismissed
Dhiren Chandra Sarmah Vs Hojai Municipal Board and Others
Gauhati High Court · (2002) 04 GAU CK 0013
Assam Municipal Act, 1956 — Section 63(1)
High Courts23 Apr 2002Allowed
Arun Turi and Others Vs State of Assam
Gauhati High Court · (2002) 2 GLT 198
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304