High Courts04 Mar 2002Dismissed
Nabin Chandra Boro Vs State of Assam
Gauhati High Court · (2002) 2 GLT 651
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 24 of 29
High Courts02 Mar 2002Allowed
New India Assurance Co. Ltd. Vs Samar Roy and Another
Gauhati High Court · (2002) 2 GLT 595
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 147(2)
High Courts01 Mar 2002
Tayum Yalli and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 3 GLT 416
Constitution of India, 1950 — Article 298, 299, 300
High Courts01 Mar 2002
Ch. P. Zokha Vs State of Mizoram and Others
Gauhati High Court · (2002) 1 GLT 476
Police Act, 1861 — Section 7
High Courts01 Mar 2002
Zingthanwon Jajo and Another Vs State of Manipur and Others
Gauhati High Court · (2002) 03 GAU CK 0026
Constitution of India, 1950 — Article 226
High Courts01 Mar 2002Dismissed
Naregbam Shyamkanhai Singh Vs State of Manipur
Gauhati High Court · (2003) CriLJ 1435 : (2002) 3 GLT 395
Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2002Partly Allowed
Yagar Muang Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2002) 03 GAU CK 0017
Constitution of India, 1950 — Article 226
High Courts01 Mar 2002
Jombo Ratan Vs Kameng Ratan
Gauhati High Court · (2002) 03 GAU CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Feb 2002Dismissed
Bongaigaon Refinery and Petrochemicals Ltd. and Others Vs Praveen Choudhury and Others
Gauhati High Court · (2002) 1 GLT 358
High Courts28 Feb 2002
Sikha Paul Choudhury Vs Dilip Paul Choudhury
Gauhati High Court · (2002) 2 GLT 599
Civil Procedure Code, 1908 (CPC) — Section 151, 24Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(1A)
High Courts28 Feb 2002
Bimal Kumar Chanda Vs State of Tripura and Others
Gauhati High Court · (2002) 1 GLT 510
Protection of Human Rights Act, 1993 — Section 21, 3, 3(5), 30
High Courts27 Feb 2002Dismissed
State of Arunachal Pradesh Vs Ashok Kr. Yadav and Others
Gauhati High Court · (2002) 1 GLT 223
Constitution of India, 1950 — Article 16
High Courts27 Feb 2002
Manindra Chandra Dhar Vs Tripura Road Transport Corporation and Others
Gauhati High Court · (2002) 1 GLT 518 : (2002) 3 LLJ 1094
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(4)
High Courts27 Feb 2002Dismissed
Bhubanpati Singh and Others Vs Prajapati Sharma and Another
Gauhati High Court · (2002) 1 GLT 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts27 Feb 2002Dismissed
Asir Uddin Ahmed Vs Rahmatganj Senior Madrassa and Others
Gauhati High Court · (2002) 2 GLT 49
High Courts26 Feb 2002
Dr. Khagendra Narayan Baruah Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 285
Constitution of India, 1950 — Article 226
High Courts26 Feb 2002
State of Tripura and Others Vs Kartik Chandra Debbarma
Gauhati High Court · (2002) 1 GLT 514
Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 27Government of the State of Tripura Executive Business Rules, 1972 — Rule 12
High Courts26 Feb 2002Dismissed
Hargovind Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2002) CriLJ 2006 : (2002) 1 GLT 499
Constitution of India, 1950 — Article 226
High Courts26 Feb 2002Dismissed
Rabizul Ali Laskar and Others Vs Saibur Raja Laskar and Others
Gauhati High Court · (2002) 2 GLT 169
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), 115
High Courts25 Feb 2002
Rewati Bala Sahariah Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 185
Assam Elementary Education (Provincialisation) Services and Conduct Rules, 1981 — Rule 5