High Courts02 Aug 1996
Om Prakash Gattani Vs Assistant Commissioner of Income Tax and Others
Gauhati High Court · (1996) 222 ITR 489
Income Tax Act, 1961 — Section 194B, 205
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 9 of 20
High Courts02 Aug 1996
Khutsami Village Vs State of Nagalandand Ors.
Gauhati High Court · (1997) 1 GLJ 10
High Courts01 Aug 1996
Nishi Kanta Paul Vs Pritilata Deb
Gauhati High Court · (1996) 2 GLJ 463 : (1997) 1 GLT 308
Civil Procedure Code, 1908 — Order 1 Rule 10, Order 6 Rule 18Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 18
High Courts01 Aug 1996Allowed
Ranajit Kumar Paul Vs State of Tripura and Another
Gauhati High Court · (1997) 1 GLR 358
Land Acquisition Act, 1894 — Section 18, 28, 34
High Courts31 Jul 1996Allowed
Laxmi Rani Das Vs State of Tripura and Others
Gauhati High Court · (1997) 3 LLJ 1166
Constitution of India, 1950 — Article 226
High Courts31 Jul 1996
Bal Sevika Association and Another Vs Union of India (UOI) and Others
Gauhati High Court · (1997) 1 GLR 188
Constitution of India, 1950 — Article 12, 14, 226
High Courts30 Jul 1996
Rakesh Chandra Choudhury Vs State of Tripura and Others
Gauhati High Court · (1997) 1 GLR 402
Constitution of India, 1950 — Article 226
High Courts30 Jul 1996
Sahiruddin Laskar Vs Aziruddin Laskar
Gauhati High Court · (1996) 2 GLJ 372 : (1997) 1 GLT 46
Criminal Procedure Code, 1973 — Section 452Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts29 Jul 1996Dismissed
Narayan Dey Vs State of Tripura
Gauhati High Court · (1997) CriLJ 2613
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376
High Courts25 Jul 1996Dismissed
Yumnam Yaima Singh and Another Vs Ingom Jugin Singh and Others
Gauhati High Court · (1997) 2 GLR 424
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 8, Order 7 Rule 3, 151Specific Relief Act, 1963 — Section 34, 35, 42
High Courts24 Jul 1996
Rajesh Bhattacharjee Vs Officer-in-charge, and Others
Gauhati High Court · (1996) ACJ 1258
High Courts24 Jul 1996Dismissed
Mour Uddin Choudhury alias Mour and Another etc. Vs State of Assam and etc.
Gauhati High Court · (1997) CriLJ 1801
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Jul 1996Dismissed
C.R. Murugesan and Others Vs Union of India (UOI) and Others
Gauhati High Court · (1997) 1 GLR 339
Central Motor Vehicles Rules, 1989 — Rule 84, 85, 86, 87, 88Constitution of India, 1950 — Article 154Motor Vehicles Act, 1988 — Section 200, 46, 69, 77, 79
High Courts19 Jul 1996
Md.Abdur Rahman Vs Assam Agro Industries Development Corporation Ltd.
Gauhati High Court · (1996) 2 GLJ 545 : (1996) 3 GLR 347 : (1998) 1 GLT 441 : (1996) 3 GLT 57
Constitution of India, 1950 — Article 226, 226
High Courts18 Jul 1996Allowed
Mantu Ghosh and Others Vs Amar Chand Sharma
Gauhati High Court · (1996) 07 GAU CK 0031
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Evidence Act, 1872 — Section 67, 68, 69, 70, 71
High Courts18 Jul 1996
No. 35 Pakaria Min Samabai Samity Ltd. Vs State of Assam and Others
Gauhati High Court · AIR 1997 Guw 125
Constitution of India, 1950 — Article 14, 226, 227, 299
High Courts18 Jul 1996
Gita Bhattacharjee and Others Vs State of Tripura and Another
Gauhati High Court · (1997) 1 GLR 99
Tripura Land Revenue and Land Reforms Act, 1960 — Section 11(3), 11(4), 26, 43(1), 43(2)
High Courts18 Jul 1996
Bhola Nath Majumdar Vs Income Tax Officer and Others
Gauhati High Court · (1996) 221 ITR 608
Income Tax Act, 1961 — Section 147, 148, 55A
High Courts17 Jul 1996Dismissed
Parimal Kanti Chakraborty Vs Tripura Jute Mills Ltd. and Another
Gauhati High Court · (1997) 1 GLR 102