COURT ARCHIVE

Gauhati High Court judgments, 1996

392 judgments · page 8 of 20

High Courts16 Aug 1996

Kalpana Bagchi Vs State of Assam

Gauhati High Court · (1996) 2 GLJ 531

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High Courts16 Aug 1996Allowed

Khuraijam Somoi Singh Vs State of Manipur

Gauhati High Court · (1997) CriLJ 1461

Criminal Procedure Code, 1973 (CrPC) — Section 335, 335(1), 338Evidence Act, 1872 — Section 105, 4Penal Code, 1860 (IPC) — Section 299, 302, 324, 326, 6

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High Courts14 Aug 1996

William R. Shimray Vs State of Manipur and Others

Gauhati High Court · (1997) 2 GLR 403

Central Civil Services (Pension) Rules, 1972 — Rule 26, 26(1), 26(4), 27, 27(1)Constitution of India, 1950 — Article 148, 226, 227, 309

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High Courts12 Aug 1996

Chanamthabam Surchandra Singh Vs State of Manipur and Others

Gauhati High Court · (1998) 3 GLR 355

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 226, 311, 311(2)

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High Courts09 Aug 1996

Mangaldai Pioneer Fishery Co-Operative Society; Sati Radhika Matshyajibi Samabay Samity Ltd. Vs State of Assam

Gauhati High Court · (1996) 2 GLJ 342 : (1996) 3 GLR 79 : (1996) 3 GLT 547

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High Courts09 Aug 1996

Sarda Plywood Industries Ltd. and Others Vs Union of India (UOI) and Others

Gauhati High Court · (2006) 203 ELT 28

Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226

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High Courts09 Aug 1996

Fatikcherra Tea Estate Vs State of Tripura and Ors.

Gauhati High Court · (1997) 1 GLJ 177 : (1996) 3 GLT 661

Constitution of India, 1950 — Article 226, 226

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High Courts08 Aug 1996

COMMISSIONER OF INCOME TAX Vs ARUN KUMAR JHUNJHUNWALLA and SONS.

Gauhati High Court · (1997) 138 CTR 63

Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Succession Act, 1956 — Section 14, 6Income Tax Act, 1961 — Section 256

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High Courts08 Aug 1996

Ranjit Kumar Ganguly Vs Gauhati High Court

Gauhati High Court · (1996) 2 GLJ 586

Assam Judicial Service Rules, 1967 — Rule 5(4)(ii), 5(4)(ii), 6, 6

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High Courts08 Aug 1996

Commissioner of Income Tax Vs Arun Kumar Jhunjhunwalla and Sons

Gauhati High Court · (1997) 223 ITR 45

Hindu Succession Act, 1956 — Section 14

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High Courts08 Aug 1996

Khoisnam Heramot Singh Vs Chief Engineer (Power)

Gauhati High Court · (1997) 1 GLJ 285 : (1997) 1 GLT 594

Fundamental Rules — Rule 56(b), 56(b)

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High Courts08 Aug 1996Dismissed

Tripura Government Employees'' Association Vs State of Tripura and Others

Gauhati High Court · (1998) 3 LLJ 567

Constitution of India, 1950 — Article 14, 19(1)

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High Courts07 Aug 1996

Rahimuddin Laskar Vs Assam State Electricity Board and Others

Gauhati High Court · (2000) 2 GLT 81

Constitution of India, 1950 — Article 226

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High Courts07 Aug 1996

Jalan Timbers Vs Commissioner of Income Tax

Gauhati High Court · (1997) 137 CTR 649 : (1997) 223 ITR 11

Income Tax Act, 1961 — Section 68

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High Courts06 Aug 1996

Commissioner of Income Tax Vs Highway Construction Co. (P.) Ltd. (No. 1)

Gauhati High Court · (1997) 223 ITR 32

Income Tax Act, 1961 — Section 80J

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High Courts06 Aug 1996

Surajmal Parsuram Todi Vs Commissioner of Income Tax

Gauhati High Court · (1997) 142 CTR 209 : (1996) 222 ITR 691

Income Tax Act, 1961 — Section 271A, 271B, 44AA, 44AB

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High Courts06 Aug 1996

Commissioner of Income Tax Vs Highway Construction Co. (P.) Ltd.

Gauhati High Court · (1997) 92 TAXMAN 265

General Clauses Act, 1897 — Section 9Income Tax Act, 1961 — Section 256(1), 80J

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High Courts06 Aug 1996

COMMISSIONER OF INCOME TAX Vs HIGHWAY CONSTRUCTION CO. (P) LTD.

Gauhati High Court · (1997) 138 CTR 43

General Clauses Act, 1897 — Section 9Income Tax Act, 1961 — Section 256, 80J

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High Courts06 Aug 1996

Premier Industires and Another Vs Union of India and Ors.

Gauhati High Court · (1996) 2 GLJ 241

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High Courts05 Aug 1996

Commissioner of Income Tax Vs R.C. Construction

Gauhati High Court · (1997) 137 CTR 486 : (1996) 222 ITR 659

Income Tax Act, 1961 — Section 32A

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