High Courts20 Apr 1970
Bidyut Prova Raha Vs Income Tax Officer, A-Ward and Others
Gauhati High Court · (1971) 79 ITR 187
Income Tax Act, 1922 — Section 22(4), 23Income Tax Act, 1961 — Section 144, 147, 148, 154
COURT ARCHIVE
Gauhati High Court judgments, 1970
84 judgments · page 4 of 5
High Courts16 Apr 1970
Thounaojam Munal Singh Vs Karam Iboyaima Singh and Others
Gauhati High Court · AIR 1971 Guw 1 : (1971) CriLJ 62
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 438Evidence Act, 1872 — Section 114
High Courts31 Mar 1970Allowed
Nisaddar Ali Majumdar and Others Vs Kona Mia and Others
Gauhati High Court · AIR 1971 Guw 116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Transfer of Property Act, 1882 — Section 110
High Courts30 Mar 1970Allowed
Nishi Kumar Das Vs Durga Charan Saha Roy
Gauhati High Court · (1970) 03 GAU CK 0013
Civil Procedure Code, 1908 (CPC) — Section 2(15)
High Courts30 Mar 1970
Dulichand Bothra and Another Vs The State
Gauhati High Court · AIR 1971 Guw 14 : (1971) CriLJ 35
Criminal Procedure Code, 1898 (CrPC) — Section 190, 191Motor Vehicles Act, 1988 — Section 112, 114, 123
High Courts18 Mar 1970
Prabir Ranjan Deb Vs State of Assam
Gauhati High Court · (1970) CriLJ 1537
Penal Code, 1860 (IPC) — Section 326
High Courts17 Mar 1970
The Eastern Food Products (Private) Ltd. Vs Rabia Dusad and Others
Gauhati High Court · (1970) 03 GAU CK 0011
Limitation Act, 1963 — Article 142, 144
High Courts17 Mar 1970
K. Kulachandra Singh and Another Vs R.K. Sanajaoba Singh and Others
Gauhati High Court · AIR 1971 Guw 11 : (1971) CriLJ 225
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts12 Mar 1970
Sashindra Laskar Vs Akaddas Ali
Gauhati High Court · (1970) CriLJ 1293
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts07 Mar 1970Dismissed
Shiogobinda Tribedi Vs Surjyab Ali Tribedi and another
Gauhati High Court · (1970) 03 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 110, 115Suits Valuation Act, 1887 — Section 4
High Courts07 Mar 1970Dismissed
Amul Roy Choudhury Vs The Chief Commissioner of Tripura and others
Gauhati High Court · (1970) 03 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 109, 420
High Courts05 Mar 1970
Nishi Kanta Madhusudan Sen Vs Commissioner of Income Tax
Gauhati High Court · (1970) 77 ITR 982
Income Tax Act, 1922 — Section 26A
High Courts05 Mar 1970
Nagendra Nath Vs Sm. Ratna Prabha Das
Gauhati High Court · (1971) CriLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 332, 438
High Courts03 Mar 1970Dismissed
Jadav Chandra Banik Vs Jogesh Chandra Sukla Das
Gauhati High Court · (1970) 03 GAU CK 0012
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Mar 1970Dismissed
Dasuram Mirzamal Vs Balchand Suran
Gauhati High Court · (1970) 03 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 63, Order 21 Rule 66, Order 21 Rule 66(2)
High Courts27 Feb 1970
Prafulla Chandra Sarma and Others Vs M/s. Oil India Ltd. and Others
Gauhati High Court · (1970) 02 GAU CK 0003
Companies Act, 1956 — Section 43, 617Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 13A, 14(2)
High Courts27 Feb 1970
Hari Charan Deb Barma Vs Hriday Ranjan Ghosh
Gauhati High Court · (1971) CriLJ 139
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(9), 488
High Courts23 Feb 1970
Majan Mia and Others Vs The State
Gauhati High Court · AIR 1970 Guw 121 : (1970) CriLJ 1327
Penal Code, 1860 (IPC) — Section 147, 149, 302, 34
High Courts16 Feb 1970
Upendra Chandra Barman and Others Vs Nabin Chandra Sutradhar
Gauhati High Court · AIR 1971 Guw 95
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts16 Feb 1970
Ram Kamal Bezboruah Vs Chandra Nath Kalita and Others
Gauhati High Court · (1971) CriLJ 708