High Courts21 Sept 1970
Dwarika Nath Roy and Others Vs Babar Ali and Others
Gauhati High Court · AIR 1971 Guw 51 : (1971) CriLJ 587
Criminal Procedure Code, 1898 (CrPC) — Section 10(2)
COURT ARCHIVE
Gauhati High Court judgments, 1970
84 judgments · page 2 of 5
High Courts21 Sept 1970
Nishi Mohan Dey Vs Sonaram Namasudra and Others
Gauhati High Court · AIR 1971 Guw 53 : (1971) CriLJ 589
Constitution of India, 1950 — Article 227
High Courts19 Sept 1970Dismissed
Nongmaithem Dhani Singh Vs The Chief Commissioner, Manipur and another
Gauhati High Court · (1970) 09 GAU CK 0007
Constitution of India, 1950 — Article 311(2)
High Courts18 Sept 1970
Mrs. Meera Puri Vs The State of Nagaland
Gauhati High Court · (1971) CriLJ 539
Penal Code, 1860 (IPC) — Section 302, 304, 304A, 308
High Courts14 Sept 1970
Md. Serajuddin and Others Vs Union Territory of Manipur
Gauhati High Court · (1971) CriLJ 736
Constitution of India, 1950 — Article 133, 134, 136
High Courts11 Sept 1970
Manju Bala Das and Others Vs Prodosh Ranjan Das and Another
Gauhati High Court · AIR 1971 Guw 97
Transfer of Property Act, 1882 — Section 106, 107
High Courts11 Sept 1970
Prasanna Gogoi Vs State
Gauhati High Court · AIR 1971 Guw 55 : (1971) CriLJ 591
Evidence Act, 1872 — Section 76Penal Code, 1860 (IPC) — Section 392
High Courts29 Aug 1970
Menakabala Sarkar Vs Surendra Ch. Malakar
Gauhati High Court · (1971) CriLJ 1055
Penal Code, 1860 (IPC) — Section 354
High Courts27 Aug 1970
Sudhir Ranjan Guha Vs Union of India (UOI) and Others
Gauhati High Court · AIR 1971 Guw 67 : (1971) 2 LLJ 101
Constitution of India, 1950 — Article 14, 16, 309
High Courts27 Aug 1970
M/s. Indian Trades and Industries Corporation and Others Vs Superintendent of Taxes and Others
Gauhati High Court · AIR 1971 Guw 119
Assam Sales Tax Act, 1947 — Section 16, 16(1), 17(4), 52, 52(1)Assam Sales Tax Rules, 1947 — Rule 20, 21Central Sales Tax Act, 1956 — Section 3
High Courts11 Aug 1970Dismissed
Superintendent of Police, Manipur and others Vs R.K. Tomalsana Singh
Gauhati High Court · (1970) 08 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133 (1), 133(1)(c), 134(1)(c), 309Police Act, 1861 — Section 12
High Courts10 Aug 1970Allowed
Douzakham Vs Thansei and others
Gauhati High Court · (1970) 08 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts03 Aug 1970
Intaz Ali Borbhuiya Vs The Superintendent of Police and Others
Gauhati High Court · (1970) 08 GAU CK 0005
Citizenship Act, 1955 — Section 9(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 5, 6, 7, 9
High Courts23 Jul 1970Allowed
Satish Chandra Roy Vs Haridas Chakraborty and another
Gauhati High Court · (1970) 07 GAU CK 0009
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts23 Jul 1970
Bus Owners Association Vs The State Transport Authority and Others
Gauhati High Court · (1970) 07 GAU CK 0003
Motor Vehicles Act, 1988 — Section 47, 47(1), 47(3), 48, 57
High Courts21 Jul 1970
Manohar Ali Vs State of Assam
Gauhati High Court · AIR 1971 Guw 25 : (1971) CriLJ 206
Foreigners Act, 1946 — Section 14
High Courts21 Jul 1970
Golak Chandra Dutta and Another Vs The State
Gauhati High Court · (1971) CriLJ 910
Penal Code, 1860 (IPC) — Section 225, 323, 380Probation of Offenders Act, 1958 — Section 3
High Courts20 Jul 1970
Thangliana Vs H.K. Bawichhuaka and Others
Gauhati High Court · AIR 1971 Guw 78
Constitution of India, 1950 — Article 226, 311, 311(1), 311(2)Mizo District Council Service Rules — Rule 11, 26, 29
High Courts15 Jul 1970
Md. Hasamad Mia Vs The State (Union Territory of Manipur)
Gauhati High Court · AIR 1970 Guw 82 : (1970) CriLJ 1615
Constitution of India, 1950 — Article 134, 136, 141
High Courts10 Jul 1970
Padmananda Kempral Vs Assam Board of Revenue Gauhati and Others
Gauhati High Court · (1970) 07 GAU CK 0006
Assam Excise Rules, 1945 — Rule 205Constitution of India, 1950 — Article 226