High Courts07 Jul 1970
Lalmuana and Others Vs The State of Assam and Others
Gauhati High Court · (1970) 07 GAU CK 0008
Constitution of India, 1950 — Article 226, 311, 311(2)
COURT ARCHIVE
Gauhati High Court judgments, 1970
84 judgments · page 3 of 5
High Courts03 Jul 1970
Maharabam Bokul Singh Vs Thangjam Kundo Singh and Others
Gauhati High Court · (1971) CriLJ 124
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1970
Kamini Kumar Deb Barma Vs State
Gauhati High Court · AIR 1971 Guw 26 : (1971) CriLJ 786
Penal Code, 1860 (IPC) — Section 109, 120B, 161, 164, 165
High Courts17 Jun 1970
Jamini Kumar Ghose and Another Vs Sudhir Ranjan Poddar
Gauhati High Court · AIR 1971 Guw 24 : (1971) CriLJ 507
Penal Code, 1860 (IPC) — Section 109, 441, 447
High Courts17 Jun 1970
Shree Shyam Stores Vs The Union of India (UOI)
Gauhati High Court · (1970) 06 GAU CK 0007
Bills of Lading Act, 1856 — Section 1Sales of Goods Act, 1930 — Section 2(4), 30, 36(3), 53(1)
High Courts17 Jun 1970
M/s. Assam Cold Storage Co. Vs The Union of India (UOI)
Gauhati High Court · (1970) 06 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 100, 15, 16, 17, 18Railways (Amendment) Act, 1961 — Section 80Railways Act, 1989 — Section 30, 78B
High Courts11 Jun 1970
Sapam Laingam Singh Vs Kakyengpaibam Amuyaima Singh and Others
Gauhati High Court · (1971) CriLJ 404
Penal Code, 1860 (IPC) — Section 447, 506
High Courts08 Jun 1970
Ngangom Tomba Singh and Others Vs Sri Maibam Iboton Singh and Another
Gauhati High Court · (1970) CriLJ 1613
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts05 Jun 1970
Sidhinath Lahkar and Another Vs The State
Gauhati High Court · (1971) CriLJ 100
Constitution of India, 1950 — Article 11, 14, 226Penal Code, 1860 (IPC) — Section 321, 323, 324, 325, 379
High Courts05 Jun 1970
Franciswell Syiem Vs The Judge, District Council Court and Another
Gauhati High Court · AIR 1971 Guw 90
Constitution of India, 1950 — Article 226United Khasi and Jaintia Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Act, 1959 — Section 3, 4, 5
High Courts04 Jun 1970
Khetrimayum Achou Singh Vs Khumbongmayum Ningol Ningthemcha Ongbi Parnimashi Devi and others
Gauhati High Court · (1970) 06 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 14, 5
High Courts03 Jun 1970
Ekdasi Gur and Others Vs Diptendra Mukherjee
Gauhati High Court · (1971) CriLJ 102
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A(2), 252
High Courts27 May 1970
Priyalal Barman Vs The State
Gauhati High Court · AIR 1970 Guw 137 : (1970) CriLJ 1599
Penal Code, 1860 (IPC) — Section 302, 457
High Courts26 May 1970
Nirasingh Momin and Others Vs Jengno Marak and Others
Gauhati High Court · (1970) 05 GAU CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 May 1970
M/s. Tara Chand Mohan Lal and Another Vs Employees State Insurance Corporation and Others
Gauhati High Court · AIR 1971 Guw 65
Employees State Insurance Act, 1948 — Section 2, 2(13), 2(9), 75(2), 80
High Courts12 May 1970
Biman Chandra Pachani Vs State of Assam
Gauhati High Court · AIR 1970 Guw 128 : (1970) CriLJ 1596
Press and Registration of Books Act, 1867 — Section 12, 3
High Courts11 May 1970
U. Shan Manik and Others Vs Ka Brie Nongrum and Another
Gauhati High Court · AIR 1970 Guw 130 : (1970) CriLJ 1598
Penal Code, 1860 (IPC) — Section 124A, 147, 153, 427, 448
High Courts07 May 1970Allowed
Mano Ranjan Paul Vs State of Assam and Others
Gauhati High Court · (1970) 05 GAU CK 0001
Assam Forest Regulations, 1891 — Section 33, 34, 72Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967 — Rule 10, 3, 4, 5, 6Constitution of India, 1950 — Article 226
High Courts27 Apr 1970
Ningombam Kula Singh and Others Vs The Union Territory of Manipur and Another
Gauhati High Court · (1971) CriLJ 480
Penal Code, 1860 (IPC) — Section 148, 23, 425, 427
High Courts20 Apr 1970
Musabbir Ali Tafadar and Others Vs State of Assam
Gauhati High Court · (1971) CriLJ 143
Evidence Act, 1872 — Section 145, 155Penal Code, 1860 (IPC) — Section 141, 147, 149, 323, 436