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Gauhati High Court judgments, 1970

84 judgments · page 5 of 5

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High Courts07 Feb 1970Dismissed

Habibullah Majumder Vs Nikhil Poddar and others

Gauhati High Court · (1970) 02 GAU CK 0007

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts07 Feb 1970

Nitya Sadhu Jamatia and others Vs Chandra Dayal Jamatia and others

Gauhati High Court · (1970) 02 GAU CK 0002

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9
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High Courts23 Jan 1970

Chandi Ram Keot Vs Amal Patar and Another

Gauhati High Court · AIR 1971 Guw 30

Constitution of India, 1950 — Article 226, 46Fisheries Rules, 1953 — Rule 46
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High Courts09 Jan 1970Allowed

M/s. New Durgabari Tea Co. Ltd. Vs Smt. Rani Surabala Devi and others

Gauhati High Court · (1970) 01 GAU CK 0002

Civil Procedure Code, 1908 (CPC) — Section 100, 101
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