High Courts07 Jan 2015Allowed
Sanjay Vasantrao Saosakde Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0337
Penal Code, 1860 (IPC) - Section 302, 307, 498-A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 995 of 3,665
High Courts07 Jan 2015
Prabodh Uddhav Joshi Vs Superintendent of Medical Rural Hospital and Others
Bombay High Court · (2015) 3 BomCR(Cri) 235
High Courts07 Jan 2015Dismissed
Pallavi Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0313
High Courts07 Jan 2015Dismissed
Pratima Jaykishan Chaurasiya and Others Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0295
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 363
High Courts07 Jan 2015Allowed
Bappa Vs The Branch Manager, State Bank of Hyderabad and Others
Bombay High Court · (2015) 01 BOM CK 0288
High Courts07 Jan 2015Partly Allowed
Ankush Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2604
Penal Code, 1860 (IPC) - Section 307, 326
High Courts07 Jan 2015
Naresh K. Pahuja Vs The Income Tax Appellate Tribunal Mumbai Bench ''J'' and Others
Bombay High Court · (2015) 277 CTR 289 : (2015) 375 ITR 526
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 254(1), 254(2)
High Courts07 Jan 2015
Commissioner of Income Tax Vs Agarwal Enterprises
Bombay High Court · (2015) 374 ITR 240
Income Tax Act, 1961 - Section 37(1)
High Courts07 Jan 2015Partly Allowed
Govardhan and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1411
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 32Penal Code, 1860 (IPC) - Section 201, 203, 302, 306, 34
High Courts07 Jan 2015Disposed off
Dattatray Vs Manisha and Others
Bombay High Court · (2015) ALLMR(Cri) 1690 : (2015) 3 DMC 732
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Jan 2015Partly Allowed
Mohan Daji Kadam and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1972
Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 Jan 2015Dismissed
Naresh and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2157
High Courts07 Jan 2015
Clariant Chemicals India Ltd. Vs Assistant Commissioner of Income Tax
Bombay High Court · (2015) 274 CTR 353
Income Tax Act, 1961 - Section 271(1)(c)
High Courts07 Jan 2015Allowed
Prabodh Vs Superintendent of Medical Rural Hospital and Others
Bombay High Court · (2015) ALLMR(Cri) 727
High Courts07 Jan 2015
Arif Patel Vs Sudha Krishna Salian
Bombay High Court · (2015) 5 ALLMR 68 : (2015) 4 BomCR 591 : (2015) 1 MhLj 964
Civil Procedure Code, 1908 (CPC) - Section 113Constitution of India, 1950 - Article 226, 227
High Courts07 Jan 2015
Ashfaq Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1110 : (2015) 2 BomCR(Cri) 458
Bombay Police Act, 1951 - Section 56, 59Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Jan 2015
Syed Noman Hussaini Kausar Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1094
Bombay Police Act, 1951 - Section 56, 59Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Jan 2015
Nilima Vs State of Maharashtra
Bombay High Court · (2015) 2 ABR 96 : (2015) 5 ALLMR 879 : (2015) 5 BomCR 772 : (2015) 2 MhLj 257
High Courts07 Jan 2015
Resources International Vs Asst. Commissioner of Income Tax and Others
Bombay High Court · (2015) 01 BOM CK 0038
High Courts07 Jan 2015
Commissioner of Central Excise Vs Nazareth Alloys
Bombay High Court · (2015) 01 BOM CK 0032