Commercial Courts Act, 2015-Section 2(1)(c)(xvii), 2(b), 3(1), 12ACommercial Court (Amendment) Ordinance, 2018Code of Civil Procedure, 1908-Section 10, 151

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High Courts18 Dec 2025Dismissed

Anita Nagnath Waghmare Vs The Additional Divisional Commissioner & Ors.

Bombay High Court · (2025) 12 BOM CK 3710

Maharashtra Village Panchayat Act-Section 14 (j-1)Constitution of India-Article 227

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High Courts18 Dec 2025Dismissed

Satish Deshmukh Vs Sau. Deepali Satish Deshmukh

Bombay High Court · (2025) 12 BOM CK 3709

Hindu Marriage Act, 1955-Section 9, 13(1)(i-a), 13(1)(i-b)Cr.P.C.-Section 125

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High Courts18 Dec 2025

The State Of Maharashtra & Ors. Vs Uddhav Ashru Hinge & Ors.

Bombay High Court · (2025) 12 BOM CK 3708

Land Acquisition Act-Section 54, 4, 6, 18, 3(a), 11

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High Courts18 Dec 2025

The State Of Maharashtra & Anr. Vs Kernath Raosaheb Sonwane

Bombay High Court · (2025) 12 BOM CK 3704

Land Acquisition Act

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High Courts18 Dec 2025

Vishrantabai Maske Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3703

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High Courts18 Dec 2025Allowed

Avinash S/o Anil Komatwar & Anr. Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3702

Constitution of India-Article 226

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High Courts18 Dec 2025Dismissed

Kishor Mangalgire Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3700

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High Courts18 Dec 2025Partly Allowed

Sandesh Zambad & Ors. Vs State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3699

Code of Criminal Procedure-Section 91MPID Act

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High Courts18 Dec 2025Dismissed

The New India Assurance Company Ltd. Vs Heerabai Ankush Gaikwad & Ors.

Bombay High Court · (2025) 12 BOM CK 3308

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High Courts18 Dec 2025Partly Allowed

Sandesh S/o. Subhash Zambad & Ors. Vs State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3698

Code of Criminal Procedure, 1973-Section 91MPID Act

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High Courts18 Dec 2025Dismissed

The State Of Maharashtra Vs Shri Sayyad Mohammad Aarif Mohammad Hanif

Bombay High Court · (2025) 12 BOM CK 3309

Prevention of Corruption Act-Sections 7, 13(1)(d), 13(2)Cr.P.C.-Section 313

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High Courts18 Dec 2025Partly Allowed

Saurabh Sanjay Giri & Ors. Vs Poonam Saurabh Giri

Bombay High Court · (2025) 12 BOM CK 3695

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Protection of Women From Domestic Violence Act, 2005-Sections 12, 13, 14, 17, 18, 19, 20

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High Courts18 Dec 2025Dismissed

Mahammad Gous Usman Shiakh Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3692

Indian Penal Code-Sections 420, 467, 468 r/w 34

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High Courts18 Dec 2025Partly Allowed

Devendra Jagdish Khattar Vs The State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 3310

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