High Courts19 Dec 2025Dismissed
Pushpendrakumar Keshrilalji Sharma & Anr. Vs Rajendra Onkarprasad Gautam & Anr.
Bombay High Court · (2025) 12 BOM CK 2935
Code of Civil Procedure, 1908-Order I Rule 10, I Rule 10(2)Constitution of India-Article 227
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 97 of 3,839
High Courts19 Dec 2025Allowed
Sonali Rupeshkumar Patle Vs Rupeshkumar Shalikram Patle
Bombay High Court · (2025) 12 BOM CK 2934
Protection of Women from Domestic Violence Act
High Courts19 Dec 2025Allowed
Shaikh Mohammed Ismail & Anr. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2933
Indian Penal Code-Sections 188, 273, 328, 420, 471Food Safety and Standards Act, 2006-Sections 26(1), 26(2)(i), 26(2)(iv), 30(2)(a), 59
High Courts19 Dec 2025Dismissed
Suresh Maske Vs Secretary/Village Development Officer, Gram Panchayat Silli
Bombay High Court · (2025) 12 BOM CK 2932
High Courts19 Dec 2025Dismissed
Sumit @ Neeraj Dilipkumar Jaiswal Vs Shama @ Chhama @ Kshama Dilipkumar Jaiswal & Ors.
Bombay High Court · (2025) 12 BOM CK 2930
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Sections 7, 16, 21Constitution of India-Article 227
High Courts19 Dec 2025Allowed
Sarita Rajesh Pathre & Ors. Vs Divisional Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 2929
Maharashtra Village Panchayats Act, 1958-Section 145(1-A)
High Courts19 Dec 2025Allowed
Sau.Meerabai alias Devyani Ganesh Ganjewar & Anr. Vs State of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2928
CrPC-Section 482IPC-Section 498-ADowry Prohibition Act, 1961-Section 4
High Courts19 Dec 2025Allowed
Shaikh Mohammed Ismail & Anr. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2927
Indian Penal Code-Sections 188, 273, 328, 420, 471Food Safety and Standards Act, 2006-Sections 26(1), 26(2)(i), 26(2)(iv), 30(2)(a), 59
High Courts19 Dec 2025Allowed
Vinayak Moreshwar Deshpande & Anr. Vs Shri Rammandir Deosthan & Ors.
Bombay High Court · (2025) 12 BOM CK 2926
Maharashtra Public Trusts Act, 1950-Section 36(1), 36(2)
High Courts19 Dec 2025Allowed
Mangesh Pratapsingh Shisode Vs Tejbahadursingh Vijaysingh Shisode & Ors.
Bombay High Court · (2025) 12 BOM CK 2923
High Courts19 Dec 2025Allowed
Jarina Sayyed Abrar & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2922
IPC-Sections 498-A, 506, 34CrPC-Section 482Dowry Prohibition Act-Section 4
High Courts19 Dec 2025Allowed
Hardik Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2914
Indian Penal Code-Section 279, 338Criminal Procedure Code-Section 482
High Courts19 Dec 2025Disposed Of
Swapnil Vitthal Shende & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2955
IPC-Sections 498-A and 417CrPC-Section 482
High Courts19 Dec 2025Allowed
Sou. Sangita Anil Manglekar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2603
Constitution of India-Article 14, 226Maharashtra Employees Private Schools Act, 1977Maharashtra Civil Services Rules
High Courts19 Dec 2025
The United India Insurance Company Limited Vs Mrs. Reva Ritesh Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 2462
High Courts19 Dec 2025
The United India Insurance Company Limited Vs Mrs. Reva Ritesh Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 2463
High Courts19 Dec 2025Allowed
Shri Nitin Vishnu Hembade Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2464
High Courts19 Dec 2025Allowed
Kuber Sopan Kadam Vs Smt. Anita Sandipan Raut & Anr.
Bombay High Court · (2025) 12 BOM CK 2465
High Courts19 Dec 2025Allowed
Sanjay Baloo Bhuse Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2466
High Courts19 Dec 2025Allowed
Shri. Vishwanath Virabhadra Wagarale & Ors. Vs Central Registrar Of Co-Operative Societies & Ors.
Bombay High Court · (2025) 12 BOM CK 2467
Multi-State Cooperative Societies Act, 2002-Section 86(3), 86, 89(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(4)