High Courts04 Feb 2015
Commissioner of Income Tax Vs Hariram Bhambhani
Bombay High Court · (2015) 02 BOM CK 0179
Income Tax Act, 1961 - Section 133A, 260A, 69C
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 978 of 3,665
High Courts04 Feb 2015Dismissed
Shankar Govind Mali and Others Vs Kolhapur District Central Cooperative Bank Limited and Others
Bombay High Court · (2015) 5 ALLMR 694 : (2015) 6 BomCR 800 : (2015) 2 MhLj 441
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 39 Rule 1Maharashtra Co-operative Societies Act, 1960 - Section 95, 95(4)
High Courts04 Feb 2015Allowed
Vasant Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3021 : (2015) 2 BomCR(Cri) 59
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts04 Feb 2015Dismissed
Union of India and Others Vs Sumla Shankar Chavan
Bombay High Court · (2015) 02 BOM CK 0125
Constitution of India, 1950 - Article 226
High Courts04 Feb 2015
Gangubai Madhukar Jagdhane and Others Vs Sardar Pratapsingh Education Society and Others
Bombay High Court · (2015) 6 ABR 350 : (2015) 2 ALLMR 541 : (2015) 2 BomCR 67 : (2015) 2 MhLj 435
High Courts04 Feb 2015
American President Lines Ltd. and Others Vs The Board of Trustees of the Port of Bombay and Others
Bombay High Court · (2015) 2 ABR 508 : (2015) 5 ALLMR 671 : (2015) 4 BomCR 415
Arbitration and Conciliation Act, 1996 - Section 11(6)Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 80, 80(2)Limitation Act, 1963 - Section 14
High Courts04 Feb 2015Partly Allowed
Prashant Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1285 : (2015) 1 BomCR(Cri) 647
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1)
High Courts04 Feb 2015Allowed
Sainik Co-operative House Building Society Ltd. Vs Bismark Facho and Others
Bombay High Court · (2015) 3 ABR 189 : AIR 2015 Bom 153
Constitution of India, 1950 - Article 12Maharashtra Co-operative Societies Act, 1960 - Section 102, 75(5), 76(2), 77A, 78Right to Information Act, 2005 - Section 2(f), 2(h), 2(h)(d)(i), 5(5), 8
High Courts04 Feb 2015
Jyoti and Others Vs Tukaram
Bombay High Court · (2015) 2 BomCR(Cri) 334
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 498-A
High Courts04 Feb 2015Allowed
Vijay Gangadhar Dande and Others Vs Dilip Gyanchand Khemani
Bombay High Court · (2015) 5 ALLMR 559 : (2015) 5 BomCR 343 : (2015) 6 MhLj 519
Maharashtra Rent Control Act, 1999 - Section 16(1)(g)
High Courts04 Feb 2015Allowed
Vithalnagar Cooperative Housing Society Vs The Divisional Joint Registrar and Others
Bombay High Court · (2015) 5 ALLMR 10 : (2015) 6 BomCR 176 : (2015) 2 MhLj 452
Maharashtra Co-operative Societies Act, 1960 - Section 83, 88
High Courts04 Feb 2015
Commissioner of Customs Export Vs National Leather Cloth Manufacturing Company
Bombay High Court · (2015) 321 ELT 135
Customs Act, 1962 - Section 110, 110 (o), 110A, 111 (o), 111(o)
High Courts04 Feb 2015
Adivasi Samaj Kruti Samiti and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 43 : (2015) 3 ALLMR 109 : (2015) 3 BomCR 186 : (2015) 2 MhLj 424
Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate Act, 2000 - Section 10, 13, 2, 4, 6
High Courts04 Feb 2015Dismissed
Om Health Centres Pvt. Ltd. and Others Vs Ratanshi Premji Charitable Trust and Others
Bombay High Court · (2015) 2 ALLMR 874 : (2015) 3 BomCR 365 : (2015) 3 MhLj 954
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65
High Courts04 Feb 2015Allowed
Abasaheb Janardhan Chavan and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3018 : (2015) 2 BomCR(Cri) 263
Penal Code, 1860 (IPC) - Section 379
High Courts04 Feb 2015Dismissed
Adityasai Cotspin Pvt. Ltd. Vs Louis Drayfus Commodities India Pvt. Ltd. and Others
Bombay High Court · (2015) 02 BOM CK 0006
Arbitration and Conciliation Act, 1996 - Section 16, 31(5), 34, 34(3)
High Courts04 Feb 2015
Om Agencies and Others Vs The Assistant Sales Tax (VATADM) and Others
Bombay High Court · (2015) 85 VST 499
Maharashtra Value Added Tax Act, 2002 - Section 30, 48, 48(6), 49, 50
High Courts04 Feb 2015Dismissed
Prabhakar Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1730
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302
High Courts03 Feb 2015Allowed
Rajesh Natwarlal Bangawala Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3449
High Courts03 Feb 2015
Arjun Sitaram Nitanwar Vs The Tahsildar and Others
Bombay High Court · (2015) 02 BOM CK 0294
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 3, 35, 35(1), 35(3), 35(5)Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 - Section 18, 5