High Courts12 Mar 2015Dismissed
Dnyanu Krishna Nalawade and Others Vs Sonabai Tukaram Nalawade and Others
Bombay High Court · (2015) 03 BOM CK 0409
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 955 of 3,665
High Courts12 Mar 2015
The Commissioner of Central Excise, Mumbai - IV Vs Dilip Chhabaria Designs Pvt. Ltd.
Bombay High Court · (2015) 323 ELT 565
Central Excises and Salt Act, 1944 - Section 11AC, 5A
High Courts12 Mar 2015Disposed off
Ranvijaysingh Vs The State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0290
High Courts12 Mar 2015Allowed
Shobha Dattatray Bodake Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 204
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3Constitution of India, 1950 - Article 22, 226Customs Act, 1962 - Section 135(1)(i)
High Courts12 Mar 2015
International Computers Indian Manufacture Ltd. Vs Commissioner of Income Tax
Bombay High Court · (2015) 374 ITR 243
Income Tax Act, 1961 - Section 256(1), 32, 35D, 35D(1), 35D(2)
High Courts12 Mar 2015
Bajranglal Anilkumar Jaju and Others Vs The Vyasya Bank Ltd.
Bombay High Court · (2015) 03 BOM CK 0159
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 15 Rule 1, Order 23 Rule 3Contract Act, 1872 - Section 15Evidence Act, 1872 - Section 91
High Courts12 Mar 2015Dismissed
Kunda Madhukar Shetye and Others Vs Shaila Subrao Shetye and Others
Bombay High Court · (2016) 1 ABR 295 : (2015) 5 ALLMR 757 : (2015) 6 MhLj 843
Arbitration and Conciliation Act, 1996 - Section 34, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4Contract Act, 1872 - Section 200
High Courts12 Mar 2015Partly Allowed
Ramesh and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 281 : (2015) 4 ALLMR 752 : (2015) 6 MhLj 41
Constitution of India, 1950 - Article 14, 226, 39(b)Maharashtra Land Revenue Code, 1966 - Section 20, 40
High Courts12 Mar 2015
Commissioner of Central Excise Vs Milton Polyplas (I) P. Ltd. and Others
Bombay High Court · (2015) 318 ELT 47
High Courts12 Mar 2015Allowed
Bhika Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4019 : (2015) 2 BomCR(Cri) 467
Criminal Procedure Code, 1973 (CrPC) - Section 391Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 304, 304(II)
High Courts12 Mar 2015Allowed
Janaki Ultra Sound Center Vs The Appropriate Authority and Others
Bombay High Court · (2015) 3 ALLMR 381 : (2015) 3 BomCR 564 : (2015) 6 MhLj 886
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 30, 30(1)
High Courts12 Mar 2015
International Computers Indian Manufacture Limited Vs The Commissioner of Income Tax
Bombay High Court · (2015) 276 CTR 57
Income Tax Act, 1961 - Section 256(1), 32, 35D, 35D(1), 35D(2)
High Courts12 Mar 2015Dismissed
State of Maharashtra and Others Vs Arman Gulzar Tadvi and Others
Bombay High Court · (2015) ALLMR(Cri) 2215
Bombay Police Act, 1951 - Section 135, 37, 37 [1 & 3]Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts12 Mar 2015Dismissed
Ravindra Balaji Govindwar Vs Ashok Dhoble and Others
Bombay High Court · (2015) 5 ALLMR 889 : (2015) 5 BomCR 77 : (2015) 5 MhLj 431
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 34, 42, 9Constitution of India, 1950 - Article 226, 227
High Courts12 Mar 2015
Dileep Nevatia Vs State Bank of India
Bombay High Court · (2015) 03 BOM CK 0086
High Courts12 Mar 2015Dismissed
Lashkaria Construction Pvt. Ltd. and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 236 : (2015) 4 ALLMR 24 : (2015) 4 BomCR 101 : (2015) 4 MhLj 568
Constitution of India, 1950 - Article 226Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 - Section 3(k), 3K, 3K(1), 3K(i)
High Courts12 Mar 2015Dismissed
Ashok Kundalrai Mohekar Vs The National Textile Corporation Ltd. and Others
Bombay High Court · (2015) 4 BomCR 494
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 8 Rule 10, Order 8 Rule 5, Order 9 Rule 13, Order 9 Rule 6
High Courts12 Mar 2015
Rallis India Limited Vs The Commissioner of Central Excise
Bombay High Court · (2015) 319 ELT 680
High Courts12 Mar 2015
Sarto Electro Equipments Pvt. Ltd. and Others Vs The Union of India and Others
Bombay High Court · (2015) 318 ELT 55
High Courts12 Mar 2015Disposed off
Rama Dattu Gaonkar and Others Vs Bhaurao Vithal Ghaisas
Bombay High Court · (2015) 03 BOM CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8Maharashtra Land Revenue Code, 1966 - Section 105