CourtKutchehry.com

COURT ARCHIVE

Bombay High Court judgments

76,764 judgments · page 92 of 3,839

High Courts22 Dec 2025Dismissed

Subhash Sahare & Ors. Vs Nagpur Municipal Corporation & Anr.

Bombay High Court · (2025) 12 BOM CK 2866

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971-Section 28, 21, Item 6 and 9 of Schedule IVBombay Industrial Relations Act, 1946Industrial Employment (Standing Orders) Act, 1946
Read judgment
High Courts22 Dec 2025Dismissed

Sopan Maroti Kamble Vs State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 2858

Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 19, 19(3), 20Criminal Procedure Code-Section 313, 428Medical Practitioners Act-Section 33
Read judgment
High Courts22 Dec 2025Dismissed

Duragsay @ Motu Chaudhari Vs State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 2857

Indian Penal Code-Section 375, 376, 376(2)(i), 376(2)(j), 376(2)(l), 506Code of Criminal Procedure-Section 53-A, 53-A(2), 164-A, 164-A(2), 313Evidence Act, 1872-Section 27, 45, 112
Read judgment