High Courts22 Dec 2025Partly Allowed

Kishan Dhumal Vs Saraswati Jadhav & Ors.

Bombay High Court · (2025) 12 BOM CK 3756

Motor Vehicle Act, 1988-Section 166, 2(21), 2(15), 2(48), 2(41), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h)Amendment Act No. 54/1994
High Courts22 Dec 2025Dismissed

Anilkumar Patil Vs State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3297

Indian Penal Code-Sections 34, 409, 420, 427, 467, 468, 471, 504Code of Criminal Procedure, 1973-Section 156 (3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002