High Courts01 Feb 2016Allowed
Bhagwan s/o Dnyaneshwar Chaudhari Vs The State of Maharashtra
Bombay High Court · (2017) ALLMRCri 503
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 814 of 3,658
High Courts29 Jan 2016Dismissed
Baijnath Hari Yadav Rajkumar Vs State of Maharashtra
Bombay High Court · (2016) 01 BOM CK 0236
Bombay Police Act, 1951 - Section 135, Section 37(1)Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts29 Jan 2016Dismissed
Uni Klinger Ltd. Vs Subhash Baburao Kambale and Others
Bombay High Court · (2016) 3 AIRBomR 31 : (2016) 3 CLR 241 : (2016) LIC 2142 : (2016) 6 MhLJ 543
Industrial Disputes Act, 1947 - Section 32, Section 33-C(2)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28
High Courts29 Jan 2016Dismissed
Ramkrishna Govindrao Dandi and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 ALLMR 406 : (2016) 4 BCR 436 : (2016) 3 MhLJ 268
Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 25, Section 35, Section 72, Section 73, Section 73G, Section 73G(2), Section 78
High Courts29 Jan 2016Disposed off
Philip J. Vs Ashapura Minechem Ltd. and Others
Bombay High Court · (2016) ACD 709 : (2016) 165 AIC 504 : (2016) 1 AIRBomRCri 604 : (2016) ALLMRCri 1802 : (2016) 3 BankJ 376 : (2017) 2 BC 196 : (2016) 2 BomCR(Cri) 522 : (2016) 2 DCR 753 : (2016) 4 JCC 177 : (2016) 1 MadWNCri 82 : (2016) 4 MhLJ 169 : (2016) 3 MhLJCrl 306 :
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Limitation Act, 1963 - Section 14
High Courts29 Jan 2016Dismissed
Sadashiv Ramchandra Arve Vs Kashinath Virupax Hingmire and Others
Bombay High Court · (2016) 163 AIC 500 : (2016) 3 AIRBomR 131 : (2016) 2 ALLMR 435 : (2016) 5 BCR 614 : (2016) 3 MhLJ 286
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts29 Jan 2016Dismissed
Ashok Govindrao Sardar Vs The Chief Executive Officer, Zilha Parishad, Amravati Camp and Others
Bombay High Court · (2016) 3 AIRBomR 147 : (2016) 2 ALLMR 413 : (2016) 4 BCR 449 : (2016) 3 MhLJ 292
Constitution of India, 1950 - Article 14, Article 226, Article 227Penal Code, 1860 (IPC) - Section 294, Section 506, Section 509
High Courts29 Jan 2016Disposed Off
Amritlakshmi Machine Works and Others Vs The Commissioner of Customs (Import), Mumbai
Bombay High Court · (2016) 2 AIRBomRCri 99 : (2016) 2 BCR 481 : (2016) 335 ELT 225
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1Constitution of India, 1950 - Article 20(2), Article 21Customs Act, 1962 - Section 109, Section 111, Section 111 (f), Section 111(d), Section 111(f), Section 111(m), Section 112, Sect
High Courts29 Jan 2016Partly Allowed
Corporate Ispat Alloys Ltd. Vs Jayaswal Neco Industries Ltd.
Bombay High Court · (2016) 4 BCR 462 : (2016) 4 MhLJ 385 : (2016) 6 RAJ 764
Arbitration and Conciliation Act, 1996 - Section 31[6], Section 8
High Courts29 Jan 2016Disposed Off
Ramkrishna Bajaj and Others Vs The Commissioner of Wealth Tax (Vidarbha), Nagpur
Bombay High Court · (2016) 01 BOM CK 0062
Income Tax Act, 1961 - Section 3, Section 3(1)(d)(i), Section 3(1)(f), Section 45, Section 48Wealth Tax Act, 1957 - Section 2, Section 2(e), Section 2(q), Section 4, Section 4(1)(b), Section 4(b), Section 5, Section 7, Section 7(1), Section 7
High Courts29 Jan 2016Disposed Off
Amisha Girish Ramchandani Vs The Divisional Manager, (Personnel Branch) Mumbai CST and Others
Bombay High Court · (2016) 01 BOM CK 0042
High Courts29 Jan 2016Dismissed
Sachee Agro Trading Pvt. Ltd., Nagpur Vs Union of India and others
Bombay High Court · (2016) 5 BCR 565 : (2017) 345 ELT 346 : (2016) 3 MhLJ 275
Constitution of India, 1950 — Article 226
High Courts29 Jan 2016Disposed Off
In Re: Reliance Industries Ltd.
Bombay High Court · (2016) 2 AIRBomR 241 : (2017) 1 ALLMR 331
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A
High Courts28 Jan 2016Allowed
Amita and Others Vs The New India Assurance Co and another
Bombay High Court · (2016) 3 ACC 757 : (2016) 3 AIRBomR 119 : (2016) 5 ALLMR 7 : (2016) 3 BCR 833 : (2016) 150 FLR 880 : (2016) 4 MhLJ 198 : (2016) 4 SCT 148 : (2016) 4 TAC 573
Employees Compensation Act, 1923 — Section 3(1)(b), 4A(3)
High Courts28 Jan 2016Dismissed
Umadevi and Others Vs Union of India, through the General Manager, Central Railway, C.S.T. Mumbai.
Bombay High Court · (2016) 3 AIRBomR 117 : (2016) 4 MhLJ 120
Railways Act, 1989 — Section 123(c)
High Courts28 Jan 2016Partly Allowed
Masum Ibrahim Shaikh and Others Vs State of Maharashtra
Bombay High Court · (2016) 01 BOM CK 0235
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 34
High Courts28 Jan 2016Allowed
Shri Mukund Rama Naik Karmali Vs Shri Pedro Mascarenhas
Bombay High Court · (2017) 2 BCR 206
Goa, Daman and Diu Preservation of Trees Act, 1984 - Section 12-A
High Courts28 Jan 2016Dismissed
The State of Maharashtra, Through Ashruba Dagaduba Waikar, Age 50, Occ. Service, R/o. Lohata, East Kallamb, Dist.Osmanabad Vs Venkat
Bombay High Court · (2016) 2 AIRBomRCri 595 : (2016) ALLMRCri 4637
Penal Code, 1860 (IPC) - Section 306, 498A
High Courts28 Jan 2016Dismissed
Akbar Hussain Khan Vs Saira Akbar Khan
Bombay High Court · (2017) ALLMRCri 1058 : (2016) 2 BomCR(Cri) 167 : (2017) 3 MhLJCrl 336
Criminal Procedure Code, 1973 (CrPC) — Section 127, 127, 27(1), 397
High Courts27 Jan 2016Disposed Off
Bayer Material Science Pvt Ltd. Vs Deputy Commissioner of Income-Tax and Others
Bombay High Court · (2016) 382 ITR 333
Income Tax Act, 1961 — Section 147, 147, 153(2)