High Courts08 Feb 2016Disposed Off
Emerald Cruises Vs The Income Tax Appellate Tribunal and Others
Bombay High Court · (2016) 02 BOM CK 0095
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 811 of 3,658
High Courts08 Feb 2016Dismissed
Shaikh Mustafa Vs The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 2033 : (2016) 3 BomCR(Cri) 741 : (2016) 3 MhLJCrl 728
Penal Code, 1860 (IPC) — Section 34, 420, 489B, 489D
High Courts05 Feb 2016Partly Allowed
Savita Vijay Choudhari Vs The State of Maharashtra and Others
Bombay High Court · (2016) 02 BOM CK 0247
Constitution of India, 1950 - Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, Section 2(i), Section 2(t), Section 47, Section 72
High Courts05 Feb 2016Dismissed
Raju Vs State of Maharashtra
Bombay High Court · (2016) 02 BOM CK 0240
Penal Code, 1860 (IPC) - Section 302, Section 325, Section 34
High Courts05 Feb 2016Partly Allowed
Dipak Siddhu Patil Vs The State of Maharashtra
Bombay High Court · (2016) 02 BOM CK 0239
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 323, Section 452, Section 504
High Courts05 Feb 2016Dismissed
Ms. Sociedade De Formento Industrial Ltd. Vs Shri Gurudas G. Pai
Bombay High Court · (2016) 5 AIRBomR 411 : (2016) AIRCC 3094 : (2016) 4 CivCC 395 : (2016) 4 CivilLJ 607 : (2016) 5 MhLJ 143
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 22
High Courts05 Feb 2016Partly Allowed
Santosh Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 4405 : (2017) 1 BomCR(Cri) 193
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Feb 2016Disposed Off
B.L. Shah Vs ACIT
Bombay High Court · (2016) 284 CurTR 165
Income Tax Act, 1961 - Section 143(3), Section 17, Section 17(3)(ii), Section 260-A
High Courts05 Feb 2016Disposed off
Pramerica Asset Managers Pvt. Ltd. and Others Vs Deccan Chronicle Holdings Ltd.
Bombay High Court · (2016) 3 BankJ 625 : (2016) 4 BC 220 : (2016) 4 BCR 138 : (2016) 195 CompCas 293 : (2016) 2 DRTC 357 : (2016) 135 SCL 40
Industries (Development and Regulation) Act, 1951 - Section 3Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 5Sick Industrial Companies (Special Pr
High Courts05 Feb 2016Dismissed
Valimohamed Haji Allarakha Sonawala Wakf and Others Vs Zainal Abidin Afzal Dewji and Others
Bombay High Court · (2016) 2 AIRBomR 579
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11Presidency Small Cause Courts Act, 1882 - Section 41(1)
High Courts05 Feb 2016Dismissed
Mountain Villas and Others Vs Dy. Registrar, Co-operative Societies (Mumbai) (On Deputation) and Others
Bombay High Court · (2016) 2 AIRBomR 588 : (2016) 2 ALLMR 441 : (2016) 2 BCR 809 : (2016) 3 MhLJ 227
Constitution of India, 1950 - Article 226, Article 227Maharashtra Co-operative Societies Act, 1960 - Section 101, Section 154
High Courts05 Feb 2016Dismissed
MRB Roadconst. Pvt. Ltd. Vs Rupee Co-Op. Bank Ltd.
Bombay High Court · (2016) 2 AIRBomR 256 : (2017) 1 ALLMR 209 : (2016) 1 BankJ 670 : (2016) 4 BC 1 : (2016) 4 BCR 170 : (2016) 3 CivilLJ 442 : (2016) 3 DCR 518 : (2017) 1 DRTC 567 : (2016) 3 MhLJ 589 : (2016) 2 NIJ 220 : (2016) 134 SCL 426
Maharashtra Co-operative Societies Act, 1960 - Section 101Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, Section 18, Section 2, Section 2(g)Securitisation and Reconstruction of Financial Assets and
High Courts05 Feb 2016Partly Allowed
Ram Gangadharan Vs State of Goa and Others
Bombay High Court · (2016) 02 BOM CK 0100
High Courts05 Feb 2016Dismissed
Sociedade De Formento Industrial Ltd. Vs Gurudas G. Pai
Bombay High Court · (2016) 02 BOM CK 0081
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 - Section 22, Section 23, Section 9
High Courts05 Feb 2016Dismissed
Asgar Ali Mohd. Mumtaz Mansuri Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 1221 : (2016) 2 BomCR(Cri) 305 : (2016) 3 MhLJCrl 93
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300
High Courts04 Feb 2016Dismissed
Damodar Dharma Bandodkar and Others Vs Caetano Alberto Fernandes and Others
Bombay High Court · (2016) 02 BOM CK 0048
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Feb 2016Dismissed
The Commissioner of Income Tax-8 - Appellant @HASH M/s. Goldstar Jewellery Design Pvt. Ltd.
Bombay High Court · (2016) 388 ITR 510
Income Tax Rules, 1962 - Rule 10B
High Courts04 Feb 2016Dismissed
Sachin Food Processor Vs Shri. Sanjay T. Pathak (Kulkarni)
Bombay High Court · (2016) ALLMRCri 1717 : (2017) 1 BC 489 : (2016) 2 BomCR(Cri) 343 : (2016) 3 CivCC 654 : (2017) 1 DCR 519 : (2016) 4 MhLJ 245 : (2016) 3 MhLJCrl 528 : (2016) 2 NIJ 590
Negotiable Instruments Act, 1881 (NI) — Section 118(a), 139
High Courts04 Feb 2016Dismissed
Krishnarao Hampanna Lokray and Others Vs Patvekar Hotels Private Limited
Bombay High Court · (2016) 168 AIC 344 : (2016) 2 AIRBomR 467 : (2016) AIRCC 1375 : (2016) 2 BCR 671 : (2016) 5 MhLJ 648
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts04 Feb 2016Allowed
Manohar Vs Gopal Dhavan and Others
Bombay High Court · (2016) 2 AIRBomR 485 : (2016) 2 BCR 668 : (2016) 4 MhLJ 336
Mines and Minerals (Development and Regulation) Act, 1957 - Section 4, Section 6(1)