High Courts17 Feb 2016Dismissed
Raghunath S. Dixit and Others Vs Surendranath B. Burad and Others
Bombay High Court · (2016) 5 ALLMR 522 : (2016) 4 BCR 345 : (2016) 3 MhLJ 720 : (2016) 2 RCRRent 188
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 806 of 3,658
High Courts17 Feb 2016Dismissed
Mangesh Vs State of Maharashtra
Bombay High Court · (2017) 2 ALLMR 794 : (2016) 4 BCR 369 : (2016) 5 MhLJ 544
High Courts17 Feb 2016Dismissed
Omprakash Vs The State of Maharashtra
Bombay High Court · (2016) 1 AIRBomRCri 778 : (2016) ALLMRCri 3337 : (2016) 4 BomCR(Cri) 387 : (2016) 3 MhLJCrl 275
Criminal Procedure Code, 1973 (CrPC) - Section 293Penal Code, 1860 (IPC) - Section 302, Section 506
High Courts17 Feb 2016Partly Allowed
Namdeo Vs The State of Maharashtra and Others
Bombay High Court · (2016) 4 ALLMR 868 : (2016) 4 BCR 419 : (2016) 3 MhLJ 327
High Courts17 Feb 2016Dismissed
Joel Avelino Noronha and Others Vs Francisco Xavier and Others
Bombay High Court · (2016) 3 BCR 382 : (2016) 5 MhLJ 203 : (2016) 2 RCRRent 191
Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 - Section 22(4), Section 32, Section 32(1), Section 32(4)
High Courts17 Feb 2016Allowed
Abha Dastane-Rao and Others Vs Prabhakar Deolankar and Others
Bombay High Court · (2016) 2 AIRBomR 596 : (2016) AIRCC 1390 : (2016) 3 BCR 421 : (2016) 2 HLR 545
Succession Act, 1925 - Section 192, Section 263, Section 301, Section 368
High Courts17 Feb 2016Partly Allowed
Gopaldas Kumandas Ved Vs Ghevarchand G. Chordiya
Bombay High Court · (2016) 02 BOM CK 0103
High Courts17 Feb 2016Allowed
Subramanya Cotton Ginning Industries and Others Vs Ruchi World Wide Ltd.
Bombay High Court · (2016) 02 BOM CK 0097
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), Section 34, Section 37, Section 9Limitation Act, 1963 - Section 14
High Courts17 Feb 2016Disposed off
Ganesh Murlidhar Chaudhari Vs The State of Maharashtra and Others
Bombay High Court · (2017) 1 ALLMR 729 : (2016) 4 BCR 465 : (2016) 5 MhLJ 700
High Courts17 Feb 2016Dismissed
Uday Shivram Patane Vs Vijayrao Kondiram Borawake, Dashrath Tukaram Dandile, Ramchandra Laxman Abdagire, The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 1689 : (2016) 2 BomCR(Cri) 589 : (2016) 3 MhLJCrl 380
Penal Code, 1860 (IPC) — Section 309, 403, 406, 418, 468, 477
High Courts17 Feb 2016Dismissed
Satish Shrikrishna Solanke Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 1209 : (2016) 3 BomCR(Cri) 443
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2016Partly Allowed
Sumeet Gupta Vs State of Maharashtra and another
Bombay High Court · (2016) ACD 446 : (2016) ALLMRCri 4371 : (2016) 2 BomCR(Cri) 157 : (2016) 4 MhLJ 82 : (2016) 3 MhLJCrl 88
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Feb 2016Allowed
Sheetal Mahendra Devrukhkar Vs Mahendra Kashiram Devrukhkar
Bombay High Court · (2016) 165 AIC 524 : (2016) 2 AIRBomR 717 : (2016) 3 BCR 534 : (2016) 3 DMC 153 : (2016) 2 HLR 791 : (2016) 3 MhLJ 390
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 Feb 2016Dismissed
Shamim Saifuddin Sarkhot Vs Jugraj Miyachand Jain and another
Bombay High Court · (2016) 4 AICLR 67 : (2016) 2 AIRBomRCri 191 : (2016) ALLMRCri 4222 : (2017) 2 BC 39 : (2016) 2 BomCR(Cri) 129 : (2016) 3 CivCC 382 : (2016) 3 CriCC 417 : (2016) 4 Crimes 547 : (2016) 4 JCC 245 : (2016) 4 MhLJ 242 : (2016) 3 MhLJCrl 192 : (2016) 2 NIJ 741
Criminal Procedure Code, 1973 (CrPC) — Section 421, 431Penal Code, 1860 (IPC) — Section 70
High Courts17 Feb 2016Disposed Off
Sou. Chaya Satappa Divate & Ors. Vs Satappa M. Divate and Anr.
Bombay High Court · (2016) ALLMRCri 1203 : (2016) 3 BomCR(Cri) 822
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Feb 2016Allowed
Lata Satyanarayan Bajaj Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 1174 : (2016) 3 BomCR(Cri) 471
Penal Code, 1860 (IPC) — Section 307
High Courts16 Feb 2016Disposed Off
Juari Global LTD. Vs Principal Commissioner of Income-Tax
Bombay High Court · (2016) 383 ITR 171
Income Tax Act, 1961 — Section 253
High Courts16 Feb 2016Disposed Off
Shri. Bapuso Narayan Kulkarni (deceased) through Lrs and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 165 AIC 521 : (2016) 3 AIRBomR 243 : (2016) 4 ALLMR 906 : (2016) 6 BCR 144 : (2016) 3 MhLJ 384
Land Acquisition Act, 1894 — Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
High Courts16 Feb 2016Partly Allowed
Dhammapal Pundlik Gopnarayan, aged about 25 Yrs., R/o Rohana, Tq. and Distt. Akola - Appellant @HASH State of Maharashtra, through P.S.I. Dahihanda and through office of Govt. Pleader High Court, Nagpur
Bombay High Court · (2016) ALLMRCri 4599
Penal Code, 1860 (IPC) - Section 307, Section 324
High Courts16 Feb 2016Disposed Off
Amol Dnyaneshwar Kharbade Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 4384 : (2017) 1 BomCR(Cri) 221
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228