High Courts02 Mar 2016Allowed
Bhaskar Vs State of Maharashtra and Others
Bombay High Court · (2016) 2 ALLMR 855 : (2016) 4 BCR 374
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 801 of 3,658
High Courts02 Mar 2016Partly Allowed
Jitendra Manohar Jadhav Vs State of Maharashtra and Ors.
Bombay High Court · (2016) 2 ALLMR 884 : (2016) 2 BCR 606 : (2017) MCR 101 : (2016) 3 MhLJ 418
Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005 — Section 3, 4
High Courts02 Mar 2016Disposed Off
Federal Brands Ltd. Vs Levi Strauss India Pvt. Ltd.
Bombay High Court · (2016) 3 AIRBomR 707 : (2016) 5 ALLMR 534 : (2016) 3 BCR 446 : (2016) 1 MIPR 364 : (2016) 66 PTC 519 : (2016) 6 RAJ 622
Trade Marks Act, 1999 - Section 2(1)(zb), Section 29(1)
High Courts02 Mar 2016Allowed
Hitech Audio Systems Pvt. Ltd. Vs The State of Maharashtra and Others
Bombay High Court · (2016) 3 BCR 552 : (2016) 135 SCL 122
Constitution of India, 1950 - Article 14, Article 226
High Courts02 Mar 2016Dismissed
Municipal Corporation of Greater Mumbai Vs Maharashtra Electricity Regulatory Commission and Others
Bombay High Court · (2016) 2 AIRBomR 722 : (2016) 2 BCR 722
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 125, Section 14, Section 166(2), Section 181, Section 181(2)(t), Section 181(2)(zp), Section 2(17), Section 2(47), Section 42, Section 42(1), Section 42(2), Section 42(3
High Courts02 Mar 2016Dismissed
Saraswati Sopan Tanpure and Others Vs The Superintendent, Zillha Krushi Adhikari and Others
Bombay High Court · (2016) 2 ALLMR 874 : (2016) 5 BCR 550 : (2016) 2 CLR 23 : (2016) 150 FLR 25 : (2017) MCR 298 : (2016) 3 MhLJ 393
Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts02 Mar 2016Allowed
Hind Finance Industries and Investment Limited Vs Vinayakrao and Others
Bombay High Court · (2016) 2 ALLMR 864 : (2016) 3 BCR 614 : (2016) 2 BCR 814 : (2016) 3 RCRCivil 61
Bombay Money Lenders Act, 1946 - Section 10, Section 5(2), Section 9Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 114, Section 114(e)
High Courts02 Mar 2016Allowed
Anil Laxman Hichami Vs The State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 317 : (2017) ALLMRCri 1073 : (2016) 2 BomCR(Cri) 13 : (2016) 5 MhLJCrl 63
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts02 Mar 2016Dismissed
Shree Sati Travels Pvt. Ltd. Vs Amadeus India Pvt Ltd.
Bombay High Court · (2016) 3 MhLJ 412 : (2016) 5 RAJ 447
Arbitration and Conciliation Act, 1996 — Section 34
High Courts01 Mar 2016Allowed
Shri Joaquim Milagres Joao Fernandes Vs State of Goa and another
Bombay High Court · (2016) ALLMRCri 2028 : (2016) 6 FLT 836 : (2016) 5 MhLJ 74 : (2016) 4 MhLJCrl 799
Goa, Daman and Diu Preservation of Trees Act, 1984 — Section 12-A
High Courts01 Mar 2016Dismissed
Murlidhar Teckchand Gandhi and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 2 BCR 539
Electricity (Supply) Act, 1948 - Section 49Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 - Section 10, Section 11, Section 12, Section 12(7), Section 13, Section 14, Section 14(1), Section 14(c), Section 17 (5),
High Courts01 Mar 2016Disposed Off
Ashoka Safe Deposits Vault Co. Ltd. Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 4984 : (2017) 1 MhLJ 576 : (2016) 6 MhLJCrl 794
Criminal Procedure Code, 1973 (CrPC) - Section 320Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts01 Mar 2016Disposed Off
Shakti Insulated Wires Pvt.Ltd. and Others Vs Great View Properties Pvt. Ltd. and Others
Bombay High Court · (2016) 2 ALLMR 911 : (2016) 4 BCR 378 : (2016) 195 CompCas 118 : (2016) 135 SCL 80
Companies Act, 1956 — Section 111
High Courts01 Mar 2016Partly Allowed
Prakash Baburao Ingale Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 592 : (2016) ALLMRCri 4645 : (2017) 2 BomCR(Cri) 68
Penal Code, 1860 (IPC) - Section 304, 324
High Courts01 Mar 2016Disposed Off
Tien Yuan India Pvt. Ltd. Vs Union of India
Bombay High Court · (2016) 336 ELT 52
High Courts01 Mar 2016Dismissed
M.R. Mutha Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 ALLMR 860 : (2016) 3 BCR 698 : (2016) 3 MhLJ 408 : (2016) 5 RAJ 641
Arbitration Act, 1940 - Section 32Contract Act, 1872 - Section 28
High Courts01 Mar 2016Allowed
Smt. Ruchi (Loyalka) Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 4972
Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 482Penal Code, 1860 (IPC) - Section 406, Section 418, Section 420
High Courts01 Mar 2016Dismissed
Ruchitra Textiles Pvt. Ltd. and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 2 AIRBomRCri 289 : (2016) ALLMRCri 3306 : (2016) 4 BomCR(Cri) 567 : (2016) 2 Crimes 1 : (2016) 3 MhLJCrl 171
Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 34, Section 405, Section 406, Section 420
High Courts01 Mar 2016Dismissed
Union of India Vs Harish Muljimal Gandhi
Bombay High Court · (2016) ALLMRCri 1769 : (2016) 3 BomCR(Cri) 424 : (2016) 340 ELT 93 : (2016) 4 MhLJCrl 796
Criminal Procedure Code, 1973 (CrPC) - Section 313Customs Act, 1962 - Section 108, Section 113, Section 113(d), Section 135 (1)(c)(ii), Section 135(1)(c)(ii), Section 135(2), Section 135(i)(c)(ii), Section 136(1)
High Courts01 Mar 2016Allowed
Sneha Fulchand Hargude and Others Vs Joint Director of Technical Education and Others
Bombay High Court · (2016) 3 AIRBomR 254 : (2016) 3 ALLMR 577 : (2016) 2 BCR 530 : (2016) 4 MhLJ 580